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Gujarat High Court

A.K.Utility Services Proprietor Ayub ... vs Ircon International Limited on 28 August, 2019

Author: Bela M. Trivedi

Bench: Bela M. Trivedi, V.P. Patel

           C/SCA/9798/2019                                      ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 9798 of 2019

==========================================================
         A.K.UTILITY SERVICES PROPRIETOR AYUB MOHAMMAD
                               Versus
                    IRCON INTERNATIONAL LIMITED
==========================================================
Appearance:
MR ANUJ K TRIVEDI(6251) for the Petitioner(s) No. 1
MR NISHITH P THAKKAR(2836) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
        and
        HONOURABLE MR.JUSTICE V.P. PATEL

                               Date : 28/08/2019

                       ORAL ORDER

(PER : HONOURABLE MS.JUSTICE BELA M. TRIVEDI) Put up on 4.9.2019 at the request of the learned Advocate Mr.Trivedi for the petitioner. Interim relief granted earlier to continue till then.

(BELA M. TRIVEDI, J) (V. P. PATEL,J) V.V.P. PODUVAL Page 1 of 1 Downloaded on : Fri Aug 30 22:45:59 IST 2019