Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 20 February, 2024
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023, I.A. 11420/2023 & I.A. 439/2024
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Sacchin Puri, Sr. Advocate
alongwith Mr. Farleen Khan, Mr.
Sonu Kumar, Ms. Ashna Bhola, Mr.
Dhan Singh, Ms. Anjali, Mr. Shrihar
Tripathi, Mr. Tushar John and Mr.
Arjun Maheshwari, Advocates.
versus
SUPREME COLOUR ROOFING AND DECKING PRIVATE
LIMITED ..... Defendant
Through: Mr. Sagar Chandra and Mr. Nikhil
Sankar, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 20.02.2024
1. This matter be placed before another Bench, of which Anish Dayal, J. is not a member, subject to orders of Hon'ble The Judge In-charge (Original Side).
2. List on 27th February, 2024.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J FEBRUARY 20, 2024/kct/na This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/02/2024 at 23:26:01