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Delhi High Court - Orders

Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 20 February, 2024

                                    $~28
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 428/2023, I.A. 11420/2023 & I.A. 439/2024
                                                APL APOLLO TUBES LIMITED                ..... Plaintiff
                                                             Through: Mr. Sacchin Puri, Sr. Advocate
                                                                       alongwith Mr. Farleen Khan, Mr.
                                                                       Sonu Kumar, Ms. Ashna Bhola, Mr.
                                                                       Dhan Singh, Ms. Anjali, Mr. Shrihar
                                                                       Tripathi, Mr. Tushar John and Mr.
                                                                       Arjun Maheshwari, Advocates.
                                                             versus

                                                SUPREME COLOUR ROOFING AND DECKING PRIVATE
                                                LIMITED                                 ..... Defendant
                                                             Through: Mr. Sagar Chandra and Mr. Nikhil
                                                                      Sankar, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                                   ORDER

% 20.02.2024

1. This matter be placed before another Bench, of which Anish Dayal, J. is not a member, subject to orders of Hon'ble The Judge In-charge (Original Side).

2. List on 27th February, 2024.

3. Order be uploaded on the website of this Court.

ANISH DAYAL, J FEBRUARY 20, 2024/kct/na This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/02/2024 at 23:26:01