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State of Tamilnadu - Section

Section 37 in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

37. [ Brick manufactory other than the brick manufactory under the Factories Act, 1948 (Central Act 63 of 1948).] [Added vide G. O. Ms. No. 59, Labour and Employment, dated the 28th March, 2001 (date of effect does not arise).]