Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 754 in Rules under the United Provinces Excise Act, 1910 754. No wash except that prepared in distillery to be used : no wash to be removed from distillery. - No wash shall be used except such as has been prepared within the distillery nor shall any wash be removed from the distillery.
