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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(c) in The Cotton Textiles (Control) Order, 1948

(c)[ the packing yarn in hanks, cones or in any other form and in such proportion as he may consider necessary or expedient] [Inserted by S.O. 179(E), dated 6th March, 1985 (w.e.f. 8th March, 1985).].