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Union of India - Section

Section 4 in The Provisional Sugar (Price Determination for 2011-2012 Production) Order, 2012

4.

The prices determined under this Order shall apply to the sugar produced in the sugar season 2011-12 and delivered on or after the date of commencement of sugar season, that is, the 1st day of October 2011. These are provisional prices. Recoveries on account of excess payment made, if any, or additional payments if due, will be made on finalization of prices.