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[Cites 0, Cited by 0] [Section 708] [Entire Act]

Bengal Presidency - Subsection

Section 708(ix) in Police Regulations, Bengal , 1943

(ix)Whenever any breach of these rules occurs, the escort commander must insist on the treasure-van being detached from the trains and should immediately telegraph the facts to the remitting officer, to his own departmental superior, and to the Traffic Manager of the Railway.