Madhya Pradesh High Court
Anil @ Annu vs The State Of Madhya Pradesh on 7 December, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 CRA-8166-2019 The High Court Of Madhya Pradesh CRA No. 8166 of 2019 (ANIL @ ANNU Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 07-12-2021 Upon the request of learned counsel for the appellant, list the matter on 11.01.2022.
(ATUL SREEDHARAN) (SUNITA YADAV)
JUDGE JUDGE
Astha
Signature
SAN Not
Verified
Digitally signed by
ASTHA SEN
Date: 2021.12.08
17:15:58 IST