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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(2)(a) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(a)where the appeal has been preferred after the expiry of the period, prescribed for the filing of such appeal; or