Section 223(1)(iii) in The Navy (Pension) Regulations, 1964

[Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act]

Union of India - Subsection

Section 223(1)(iii) in The Navy (Pension) Regulations, 1964

(iii)the record of admission in the registers of the school or schools in which the applicant was educated and also a record of the applicant's age at various periodical school examinations.

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Union of India - Subsection

Section 223(1)(iii) in The Navy (Pension) Regulations, 1964