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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(2) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(2)The child shall continue to receive special attention even after admission to the school to enable him/her to successfully integrate with the rest of the class.Part-4 Duties and Responsibilities of the State Government and Local Authority