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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(iv) in The General Provident Fund (U.P.) Rules, 1985

(iv)Meeting the cost of legal proceedings instituted by or against the subscriber, any member of his family or any person actually dependent on him.