Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 116 in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953 116. [ The Office of the Chairman and Members, Tirumala Tirupathi Devasthanams Board, Tirupathi.] [Inserted by Act No.2 of 2007.]
