Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 138(1)] [Section 138] [Entire Act] Union of India - Subsection Section 138(1)(c) in The Electricity Act, 2003 (c)lays or causes to be laid, or connects up any works for the purpose of communicating with any other works belonging to a licensee; or