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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(10) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(10)The flushing pipe connecting the cistern with the pan, basin through or other receptacle, with which the water closet or latrine may be provided, shall be of sound material and all connections should be water tight.