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[Section 12]
[Entire Act]
Union of India - Subsection
Section 12(3) in Paradip Port Harbour Craft Rules 1967
| Scaleof Fees | Rupees |
| (i)For every vessel the gross tonnage of which does not exceed 25tons. | 60 |
| (ii)For every vessel the gross tonnage of which exceeds 25 tons anddoes not exceed 50 tons. | 75 |
| (iii)For every vessel the gross tonnage of which exceeds 50 tons butdoes not exceed 75 tons. | 90 |
| (iv)For every vessel the gross tonnage of which exceeds 75 tons butdoes not exceed 100 tons. | 105 |
| (v)For every vessel the gross tonnage of which exceeds 100 tons butdoes not exceed 300 tons. | 120 |
| (vi)For every vessel the gross tonnage of which exceeds 300 tons butdoes not exceed 600 tons. | 135 |
| (vii)For every vessel the gross tonnage of which exceeds 600 tons butdoes not exceed 900 tons. | 150 |
| (viii)For every vessel the gross tonnage of which exceeds 900 tons butdoes not exceed 1,200 tons. | 180 |
| (ix)For every vessel the gross tonnage of which exceeds 1,200 tons. | 180 |
| PlusRs 30 for every 300 tons or part there of in excess of1,200tons. |