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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(b) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(b)Where an appointment is to be made to any post other than concerned with teaching, three experts [in the field of the administration of this University] [Substituted for 'in the field of Sansthans administration' by U.P. Act 35 of 2006, Section 8.] to be nominated by the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] from amongst a panel of names recommended by the Executive Council.