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[Cites 0, Cited by 0] [Section 61(12)] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(12)(b) in The Bihar irrigation Act, 1997

(b)all the powers, functions and duties which may, by or under this Act, be exercised, performed or discharged by the Water Committee shall, until, the Water Committee is reconstituted under sub-section (13) be exercised, performed or discharged by the Canal Officer as the State Government may direct;