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[Cites 0, Cited by 0] [Section 13(11)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(11)(h) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

(h)The allottee shall plant the trees along the road /canal in a way that it shall not endanger the safety of traffic of stability of the embankment, as the case may be, and the same may be directed to be removed by the appropriate authority whenever needed in public interest. Such directions shall be final.