Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Bihar - Subsection Section 38(1) in Model Rules, 2011 under Bengal Ferries Act, 1885 (1)Rule 3 (e) and 3 (f) of Models Rules 1937 made U/S 15 of Bengal Ferry Act, 1885 and rule 1 to 11 of Model Rule 1937 made U/S 22 of the said Act are hereby repealed.
