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[Cites 0, Cited by 0] [Section 6AAE(6)] [Section 6AAE] [Entire Act]

Union of India - Subsection

Section 6AAE(6)(a) in Income Tax Rules, 1962

(a)the audited statement of accounts of the agricultural extension projects for the previous year along with the audit report and amount of deduction claimed under sub-section (1) of section 35CCC;