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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(3) in Karnataka Janapada Vishwavidyalaya Act, 2011

(3)Nothing contained in sub-section (2), shall be deemed to confer on the Syndicate, the power to revise the pay scales of any of the employees or to grant any allowances or emoluments to them.