Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82A(2)] [Section 82A] [Entire Act]

State of Punjab - Subsection

Section 82A(2)(b) in The Punjab Factory Rules, 1952

(b)The creche building shall have -
(i)a suitable washroom for washing of the children and their clothing;
(ii)adequate supply of soap and clean clothes and towels; and
(iii)adequate number of female attendants who are provided with suitable clean clothes for use while on duty to look after the children in the creche.