Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3)(a) in The Monopolies And Restrictive Trade Practices Act, 1969

(a)regulating the [production, storage, supply,] [ Substituted by Act 30 of 1984, Section 24, for " production, supply" (w.e.f. 1.8.1984).] distribution or control of any goods by the undertaking or the control or supply of any service by it and fixing the terms of sale (including prices) or supply thereof;