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[Cites 0, Cited by 0] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(B) in Finance Act, 2015

(B)for the words '' being sale of units to such Mutual Fund during such financial year'' occuring at the end, the words ''during such financial year, being sale of units to such Mutual Fund or sale of unlisted shares under an intial public offer or sale of unlisted units of business trust under an intial offer, in respect of which such lead merchant banker is appointed'' shall be substituted.