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[Cites 0, Cited by 0] [Section 353(1)] [Section 353] [Entire Act]

State of Uttar Pradesh - Subsection

Section 353(1)(j) in Uttar Pradesh Municipal Corporation Act, 1959

(j)The provision of open spaces for the benefit of any area comprised in the scheme or any adjoining area, and for the enlargement of existing open space and approaches.