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State of Gujarat - Section

Section 97 in Gujarat High Court Rules, 1993

97. Parties supplying paper-books entitled to costs where printing is dispensed with.

- Where printing has been dispensed with and the paper books and copies have been supplied, either under the rules or by the order of the court, the costs of preparing the same computed at the rate of 25 paise per folio of 100 words inclusive of costs of all the copies and costs of paper shall be included in the bill of costs of that party supplying them. Provided that such party has supplied to the office of a memorandum of such costs before the final disposal of the appeal.