Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(1)There shall be Central Boards of Studies for Foundation Course or such other subject or group of subjects as the Kuladhipati may, on the recommendation of the Co-ordination Committee, notify.