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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xxxiii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxxiii)to regulate and enforce discipline among members of the teaching, administrative and ministerial staff of the Vishwavidyalaya in accordance with the Statutes and Ordinances;