Patna High Court - Orders
Rakash Kumar Sinha vs Nagendra Kumar Narain Sinha & on 9 April, 2013
Author: Jyoti Saran
Bench: Jyoti Saran
Patna High Court C.R. No.208 of 2010 (7) dt.09-04-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Revision No.208 of 2010
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Rakesh Kumar Sinha S/O Late Ram Shankar Narain Sinha R/O
Mohalla Naya Jan Tola, P.S. Bhagwan Bazar, Distt.- Chapra
.... .... Petitioner/s
Versus
1. Nagendra Kumar Narain Sinha S/O Late Krishna Kumar Narain Sinha
R/O Mohalla- Salawat Ganj, Gudari Bazar, P.S. Bhagwan Bazar,
Distt.- Chapra
2. Sawalia Kumar Sinha S/O Late Krishna Kumar Narain Sinha R/O
Mohalla- Salawat Ganj, Gudari Bazar, P.S. Bhagwan Bazar, Distt.-
Chapra
3. Panna Kumar Sinha S/O Late Krishna Kumar Narain Sinha R/O
Mohalla- Salawat Ganj, Gudari Bazar, P.S. Bhagwan Bazar, Distt.-
Chapra
.... .... Opposite Party/s
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Appearance:
For the Petitioner/s : Mr. Sanat Kumar Mishra
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
07. 09-04-2013None had appeared on behalf of the petitioner when the matter was taken up yesterday i.e. 08.04.2013 and the same situation exists today also when there is no counsel to press this application.
The Civil Revision application is dismissed for non- prosecution.
(Jyoti Saran, J) S.Sb/-