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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(10) in Bombay Primary Education Act, 1947

(10)"District School Board" means a school board constituted for a district under section 3;[(10A) "Educational Inspector of the district" means the Educational Inspector appointed for a district or group of districts;]