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State of Jharkhand - Section

Section 817 in Bihar Education Code, 1961

817. Promotion to the upper division of the Subordinate Educational Service.

- The promotion of officers to the upper division of the Subordinate Educational Service is made by selection and not by seniority, only those officers being promoted who are considered fit for eventual promotion to the higher posts of the service. In making promotions, the criterion is the efficiency and capability of the officer in whatever branch of work it is displayed, and the possession of a university degree is not regarded as a qualification which merits any special consideration.(G. O. no. 2353-E., dated the 8th November, 1919 and G. O, no. 1463-E., dated the 14th April, 1921.)
(d)The Departmental Examination.