Madhya Pradesh High Court
Nai Dunia A Unit Of Jagran Publication ... vs Dharmendra Singh Hada on 19 March, 2020
Author: S.C.Sharma
Bench: S.C.Sharma
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE
(-1-)
M.P. No.1409/2020
Indore, dated: 19.03.2020.
Parties through their counsel.
Issue notice to the respondents on payment of P.F.
within a week.
List the matter on 07.04.2020 along with M.P. No.1406/2020.
(S.C. Sharma) (Shailendra Shukla)
Judge Judge
N.R.
Digitally signed by
NARENDRA KUMAR
RAIPURIA
Date: 2020.03.20 10:36:39
+05'30'