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Chattisgarh High Court

Union Of India vs Shri M.C. Ghosh 9 Mcrc/26/2019 Yogesh ... on 7 January, 2019

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                              Criminal Misc. Petition No.2650 of 2018
                            Union of India Versus Shri MC Ghosh & Ors.

    01
07.01.2019

Shri Vaibhav P Shukla, Advocate on behalf of Shri B. Gopa Kumar, Asst. Solicitor General/Petitioner.

Record of the Court below be requisitioned within four weeks. List this matter for hearing on IA No.01/18, condonation of delay in filing the petition on 26.02.2019.

Sd/-

(Ram Prasanna Sharma) Judge Bini