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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in The Punjab Minimum Wages Rules, 1950

(1)The proceedings of each meeting- showing inter alia the names of the members present [thereat] [Word 'thereat' substituted for the word 'thereto' vide Punjab Government Notification No. GSR 149/C.A.11/48/S.30/Amd./74, dated 10.12.1974.] shall be forwarded to each member and to the State Government soon after the meeting as possible and in any case, not less than seven days before the next meeting.