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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(1)(vii) in North East Adventist University Act, 2015

(vii)To approve colleges located within the State providing courses of study for admission to the examinations for titles, degrees, diplomas and certificates of the University under conditions prescribed and to withdraw such approval;