Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Grant of Travelling Allowance to Trustees of Religious Institutions Rules 1. [ Short title. [Rule 1 was substituted by G O. Ms. No. 1379, Revenue, dated the 6th May 1970.] - These Rules may be called the Grant of Travelling Allowance to Trustees of Religious Institutions Rules.]
