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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(13) in The Sugar Development Fund Rules, 1983

(13)[ Omitted] [Deleted vide GSR 188(E) dated 9.3.07 'The loan from the Fund under this rule shall carry a rate of simple interest of [two per cent below the bank rate] substituted vide GSR 687(E) dated 21.10.04 for six per cent per annum, which may be revised' by' the Central Government from time to time.']