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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(5) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

(5)Where a member of the Standing Committee is unable for any reason to, attend the meeting of that committee, he may nominate an officer subordinate to him attend the meeting on his behalf.] [Inserted by G.S.R. 604, dated the 27th April, 1978.]