Section 11(2) in Chaudhary Ranbir Singh University, Jind Act, 2014
(2)The Government shall constitute a Selection Committee consisting of one nominee of the Chancellor and two nominees of the Executive Council, which shall prepare a panel of at least three names in alphabetical order from which the Chancellor shall appoint the Vice-Chancellor, on the advice of the Government. The terms and conditions of service of the Vice- Chancellor shall be determined by the Chancellor, on the advice of the Government.
