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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1)(i) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(i)the applicant(s) and the opposite parties do not agree for reference of their dispute to a Conciliation Officer as per rule 12; or