Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 23] [Entire Act] State of Odisha - Subsection Section 23(1) in Orissa Education Act, 1969 (1)There shall be established a Fund called the "Orissa Eduction Development Fund" which shall west in and shall be administered by a Committee to be constituted by the State Government in the prescribed manner.
