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State of Rajasthan - Section

Section 88 in Rajasthan Stamp Act 1998

88. Saving as to court-fees.

- Except for the provisions as to copies contained in section 8, nothing contained in this Act shall be deemed to affect the duties chargeable under any enactment for the time being in force relating to court fees.Analogous Law. - Section 77 of the repealed Act.