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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(5) in The Bombay Land Improvement Schemes Rules, 1949

(5)The talathi shall also fill in column 13 of the statement in Form No. III and return one of the copies to the Divisional Soil Conservation Officer through the Mamlatdar or Mahalkari concerned.]