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[Cites 0, Cited by 2] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(2) in Telangana Intermediate Education Act, 1971

(2)Every meeting of the Board, including a meeting at the requisition of members of more than one-half of the total strength of the Board, shall be convened in such manner and at such time and place and by such authority as may be provided in the regulations.