Supreme Court - Daily Orders
Cce, Jammu And Kashmir vs Jai Shree Rasayan Udyog Ltd. on 3 December, 2021
Bench: A.M. Khanwilkar, C.T. Ravikumar
1
ITEM NO.11 Court 3 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 27486/2021
(Arising out of impugned final judgment and order dated 06-09-2018
in ANO No. 53618/2015 06-09-2018 in ANO No. 53619/2015 passed by
the Customs, Excise And Service Tax Appellate Tribunal)
CCE, JAMMU AND KASHMIR Petitioner(s)
VERSUS
JAI SHREE RASAYAN UDYOG LTD. Respondent(s)
( IA No.149144/2021-CONDONATION OF DELAY IN FILING and IA
No.149143/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.149141/2021-EX-PARTE STAY )
WITH
Diary No(s). 27488/2021 (XVII-A)
( IA No.150792/2021-CONDONATION OF DELAY IN FILING and IA
No.150793/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.150791/2021-STAY APPLICATION)
Date : 03-12-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s)
Mr. Vikramjit Banerji, ASG
Mr. Mukesh Kumar Maroria, AOR
Ms. Nisha Bagchi, Adv.
Mr. Rupesh Kumar, Adv.
Ms. Preeti Rani, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.12.04 List these appeals alongwith Diary No. 7076 of 2020 12:57:29 IST Reason:
and connected matters, which is stated to be listed on 2 11.12.2021.
List all the matters together on 11.12.2021.
If any matter is unready, appropriate office report be circulated for consideration.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)