Madhya Pradesh High Court
Prahlad Singh Rajgond vs The State Of Madhya Pradesh on 1 August, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 5936 of 2022
(PRAHLAD SINGH RAJGOND Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 01-08-2022
Shri Sanjay Kumar Patel, learned counsel for appellant.
Shri Dilip Kumar Shrivastava, learned Govt. Advocate for
respondent/State.
Counsel appearing for appellant prays for adjournment of the case. Prayer is allowed.
List the matter after two weeks.
(VISHAL DHAGAT) JUDGE sp/-
Signature Not Verified Signed by: SUNIL KUMAR PATEL Signing time: 8/2/2022 2:44:31 PM