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Madhya Pradesh High Court

Prahlad Singh Rajgond vs The State Of Madhya Pradesh on 1 August, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                            1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                     CRA No. 5936 of 2022
                                  (PRAHLAD SINGH RAJGOND Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 01-08-2022
                                Shri Sanjay Kumar Patel, learned counsel for appellant.

                                Shri   Dilip   Kumar    Shrivastava,    learned   Govt.    Advocate   for
                         respondent/State.

Counsel appearing for appellant prays for adjournment of the case. Prayer is allowed.

List the matter after two weeks.

(VISHAL DHAGAT) JUDGE sp/-

Signature Not Verified Signed by: SUNIL KUMAR PATEL Signing time: 8/2/2022 2:44:31 PM