Punjab-Haryana High Court
Ex. Naik Bhag Chand vs Director General Of Police Crpf And Ors on 3 October, 2018
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
137
Civil Writ Petition No.21385 of 2018
Date of Decision: October 3rd, 2018
Ex. Naik Bhag Chand
...Petitioner
Versus
Director General of Police, Central Reserve Police Force, New Delhi
and others
...Respondents
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Sukhdev Singh Gopera, Advocate
for the petitioner.
AUGUSTINE GEORGE MASIH, J. (ORAL)
Counsel for the petitioner prays for withdrawal of the present writ petition with liberty to file a fresh one on the same cause of action with better particulars.
Dismissed as withdrawn with liberty aforesaid.
October 3rd, 2018 (AUGUSTINE GEORGE MASIH)
Puneet JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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