Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Ex. Naik Bhag Chand vs Director General Of Police Crpf And Ors on 3 October, 2018

Author: Augustine George Masih

Bench: Augustine George Masih

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH
137
                                  Civil Writ Petition No.21385 of 2018
                                  Date of Decision: October 3rd, 2018
Ex. Naik Bhag Chand
                                                                   ...Petitioner
                                  Versus

Director General of Police, Central Reserve Police Force, New Delhi
and others
                                                             ...Respondents

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

Present:     Mr. Sukhdev Singh Gopera, Advocate
             for the petitioner.

AUGUSTINE GEORGE MASIH, J. (ORAL)

Counsel for the petitioner prays for withdrawal of the present writ petition with liberty to file a fresh one on the same cause of action with better particulars.

Dismissed as withdrawn with liberty aforesaid.



October 3rd, 2018                        (AUGUSTINE GEORGE MASIH)
Puneet                                           JUDGE


             Whether speaking/reasoned:               Yes/No

             Whether Reportable:                      Yes/No




                                1 of 1
             ::: Downloaded on - 07-10-2018 06:01:03 :::