[Cites 0, Cited by 3]
[Entire Act]
State of Maharashtra - Section
Section 199 in The Mumbai Municipal Corporation Act, 1888
199. [ [Deleted by Maharashtra Act No. 42 of 2017, dated 29.5.2017.]
***.]| 199.[Octroi] [This word was substituted for the words Town duties by Maharashtra 32 of 1964, Section 15.]payable on demand.-[* * *] [Words repealed by Bombay 7 of 1921, Section 6 are omitted, and the repeal shall have effect from 1st April, 1920.][Octroi] [This word was substituted for the words 'Town duties' by Maharashtra 32 of 1964, Section 15.]shall be payable on demand. |