Kerala High Court
Antony Stejo J vs State Of Kerala on 4 February, 2019
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR.JUSTICE R.NARAYANA PISHARADI
MONDAY, THE 4TH DAY OF FEBRUARY 2019/15TH MAGHA, 1940
W.A.No. 2248 of 2018
AGAINST THE JUDGMENT DATED 15-10-2018 IN WP(C).636/2018
OF THIS COURT
APPELLANT/PETITIONER:
ANTONY STEJO J.,
AGED 38, S/O LATE JOHN P.V.,
PULIKKAL HOUSE,
SAKTHI NAGAR, KANJIKODE WEST,
PALAKKAD-678 623,
(PRESENTLY RESIDING AT THURUTHOOR,
PUTHENVELIKKARA P.O., NORTH PARUR,
ERNAKULAM - 683 594).
BY ADVS. SRI.K.S.MADHUSOODANAN
SRI.M.M.VINOD KUMAR
SRI.P.K.RAKESH KUMAR
SRI.K.S.MIZVER
SRI.S.JESSIN
RESPONDENTS/RESPONDENTS:
1 STATE OF KERALA
TO BE REPRESENTED BY SECRETARY,
TRANSPORT DEPARTMENT,GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695 001.
2 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM
REPRESENTED BY MANAGING DIRECTOR-695 023.
3 KERALA PUBLIC SERVICE COMMISSION,
PATTOM, THIRUVANANTHAPURAM-695 001,
REPRESENTED BY SECRETARY.
WA2248/2018 & con.cases
-: 2:-
ADDITIONAL RESPONDENTS:
4 ADDL.R4 - TRANSPORT DEMOCRATIC FEDERATION (T.D.F)
REG.NO.01-06 OF 2002, H.O.S.VARADARAJAN NAIR
SMARAKA MANDIRAM, MANJALIKULAM ROAD, THAMPANOOR,
THIRUVANANTHAPURAM-1, REP.BY ITS WORKING PRESIDENT,
R.SASIDHARAN, S/O P RAGHAVAN, AGED 69 YEARS,
RESIDING AT MAYOOKHAM, KANJIRAMPARA PO,
THIRUVANANTHAPURAM-695013.
(ADDL.R4 IS IMPLEADED AS PER ORDER DATED 21/12/2018
IN IA.NO.02/2018)
5 ADDL.R5 - V.S. MURALEEDHARAN
AGED 48 YEARS
VENJATHANAM (H), KARUCHIRA,
KARUMALOOR P.O. - 683511.
6 ADDL.R6 - A R SANOOP
AGED 28 YEARS
ARUKKATTU HOUSE,VAVAKKAD,MOOTHAKUNNAM P.O.-683516.
7 ADDL.R7 - P.K.SIVARAJ,
AGED 51 YEARS
PAVATHARA HOUSE,CHERAI P.O.-683514.
8 ADDL.R8 - P.R.UNNI
AGED 47 YEARS
PADINJAREKKUTTU HOUSE,EDAVANAKKADU P.O.-682502.
9 ADDL.R9 - ANOOP JACOB
AGED 39 YEARS
PALLITHAZHATHU VEEDU,KOOTHATTUKULAM P.O.,
KOOTHATTUKULAM.
10 ADDL.R10 - O.S.BINEESH
AGED 40 YEARS
OLIYAMKUNNEL HOUSE,KOOTHATTUKULAM P.O.,
KOOTHATTUKULAM.
11 ADDL.R11 - SURESH D.
AGED 42 YEARS
MAMKOOTTATHIL HOUSE,VILAMTHARA P.O,
SASTHAMKOTTA,KOLLAM-690521
12 ADDL.R12 - REGIKUMAR PK,
AGED 45 YEARS
PAKSHIKUZHIYIL HOUSE,VELIYANADU P.O.,
ARAKUNNAM VAZHI,ERNAKULAM-682313
WA2248/2018 & con.cases
-: 3:-
13 ADDL.R13 - NISHU SOMAN
AGED 43 YEARS
THADATHILATAMBIL HOUSE,MANNAKKANADU PO,
KOTTAYAM-686633
14 ADDL.R14 - JAYAKUMAR P.K.,
AGED 48 YEARS
PARAYAMPATHIYIL HOUSE,VELIYANADU PO,
ARAKUNNAM VIA,ERNAKULAM-682313
15 ADDL.R105 - S RENJITH KUMAR,
AGED 43 YEARS
RENJITH NIVAS,MADAVOOR P.O.,MUVATTUPUZHA-686669
16 ADDL.R16 - O.K.BAIJU
AGED 36 YEARS
OLIYAMKUNNEL HOUSE,KARIMPANA P.O,
KOOTHATTUKULAM -686662
17 ADDL.R17 - SREEJISH MADHAVAN,
AGED 31 YEARS
AHIMATTATHIL HOUSE,EAST KAVATHY,
MARKET P.O.,MUVATTUPUZHA-686673
18 ADDL.R18 - JOHNSON JOSEPH,
AGED 43 YEARS
KOLLIYIN HOUSE,KAVALIKKADU P.O.,MUVATTUPUZHA-686670
19 ADDL.R19 - MOHAMMAD ASLAM,
AGED 30 YEARS
CHALIL HOUSE,MUDAVOOR P.O., MUVATTUPUZHA-686669
20 ADDL.R20 - M.D ANIL
AGED 41 YEARS
MUNDIYAR PARAMBIL,MADAKKATHANAM P.O.,
VAZHAKKULAM,MUVATTUPUZHA-686670
21 ADDL.R21 - M.V.SUBRAMANIAN,
AGED 52 YEARS
MOTHIRATHARA HOUSE, ERUMATHALA P.O.,ALUVA-12
22 ADDL.R22 - JOBY JACOB
AGED 42 YEARS
NAMMUNARY HOUSE,KARUKULAMKARA,VILANGU P.O.,
EDATHALA VAZHI-683561
WA2248/2018 & con.cases
-: 4:-
23 ADDL.R23 - K.B.SOMAN,
AGED 50 YEARS
KANDATHIL PURAYIDOM,KOMBANADU P.O.,
PERUMBAVOOR VIA-683546
24 ADDL.R24 - T.D.SIBI
AGED 42 YEARS
NEKKUNGAL HOUSE, PINDIMANA P.O.,
KOTHAMANGALAM,VETTILAPPARA
25 ADDL.R25 - SREEKANTH.M.S
AGED 48 YEARS
SREERANGAM HOUSE, KIDANGOOR P.O., ANGAMALY
26 ADDL.R26 - POLY.K.P.,
AGED 48 YEARS
KOOTHALA HOUSE, PIRAROOR,P.O., KALADY
27 ADDL.R27 - SAJI SEBASTIAN
AGED 46 YEARS
KANNAMPUZHA HOUSE,EZHATTUMUGHAM.P.O., ANGAMALY.
(ADDL.RESPONDENTS 5 TO 27 ARE IMPLEADED AS PER
ORDER DATED 21/12/2018 IN IA.NO.04/2018)
28 ADDL.R28 - JYOTHIMOL. S
AGED 34 YEARS
WIFE OF SRI.ANISH,
RESIDING AT CHIRAYIL HOUSE, S.L PURAM PO,
ALAPPUZHA-688523.
29 ADDL.R29 - REMA.P.S.
AGED 42 YEARS
WIFE OF SRI.PRASAD K.S,
RESIDING AT KURDENGIL NIKTHIL HOUSE,
TRICHATTUKULAM PO, CHERTHALA, ALAPPUZHA-688526.
30 ADDL.R30 - SAJITHA T.S
AGED 36 YEARS
DAUGHTER OF SRI. VIJAYAN,
RESIDING AT THYMATTATHIL HOUSE, MUHAMMA.P.O.,
ALAPPUZHA- 688 525.
31 ADDL.R31 - K.K. PRASANNAN
AGED 45 YEARS
SON OF SRI. KUTTAPPAN,
RESIDING AT KULANGARAYIL HOUSE, THIRUNELLOOR.P.O.,
CHERTHALA, ALAPPUZHA 688 541.
WA2248/2018 & con.cases
-: 5:-
32 ADDL.R32 - P. PRADHEEP
SON OF SRI.PAPPAN,
RESIDING AT CHETHKKATTUTHARA HOUSE, PALLIPPURAM PO,
CHERTHALA, ALAPPUZHA-688541.
33 ADDL.R33 - VIJU KUMAR R
AGED 43 YEARS
SON OF SRI.K.RAJENDRAN, RESIDING AT GURUPRASADAM,
VANDANNOOR, PERUMPAZHATHUR-695126.
34 ADDL.R34 - P SANALKUMAR
AGED 41 YEARS
SON OF SRI.PUNNUS, RESIDING AT MELEKIDARAKUZHY,
PUTHANVEED, PARASUVAKKAL PO, PIN-698523.
35 ADDL.R35 - RATHEESH.K.S.
AGED 41 YEARS
SON OF SRI.KUCHUMANI PANIKER,
RESIDING AT CHITRABHAVAN, KALLUVILA, NILAMEL,
NEYYATTINKARA PO, THIRUVANANTHAPURAM-695121.
36 ADDL.R36 - SUMESH G NAIR
AGED 38 YEARS
SON OF SRI.GOPALAKRISHNAN NAIR,
RESIDING AT LAKSHMI NILAYAM, KOLLODE PO,
ANDIYOORKONAM-695571.
37 ADDL.R37 - PRAMODHKUMAR M
AGED 43 YEARS
SON OF SRI.RAMAN NAIR, RESIDING AT MOZHOTTE HOUSE,
NEELESWARAM PO, OMASSERY VAI, KOZHIKODE-673582.
38 ADDL.R38 - VINODKUMAR M.M
AGED 44 YEARS
SON OF SRI.BALAN NAIR,
RESIDING AT MULLAMANGALATH HOUSE, PILASSERY PO,
KUNNAMANGALAM VIA, KOZHIKODE-673571.
39 ADDL.R39 - G SARANKUMAR
AGED 32 YEARS
SON OF SRI.GOPI K , RESIDING AT MANALUVILA VEEDU,
KALIYOOR, MUTTACAUD PO, PIN-695523.
40 ADDL.R40 - G MAHESH
AGED 32 YEARS
SON SRI.GOPUKUMARAN NAIR, RESIDING AT SIVALAYAM,
T.C 28/1453(1), FORT PO, THIRUVANANTHAPURAM-695023.
WA2248/2018 & con.cases
-: 6:-
41 ADDL.R41 - R SAJIMON
AGED 38 YEARS
SON OF SRI.RAJENDRAN V, RESIDING AT KALPAKAVADI,
KARUMAM PO, THIRUVANANTHAPURAM-695002.
42 ADDL.R42 - V SUBASH
AGED 39 YEARS
WIFE OF SRI.ANISH, RESIDING AT CHIRAYIL HOUSE,
S.L PURAM PO, ALAPPUZHA-688523.
43 ADDL.R43 - ANILKUMAR K
AGED 45 YEARS
SON OF SRI.KUTTAPPAN,
RESIDING AT PUTHUCVEEDU HOUSE,
THIRUMULLAVARAM PO, KOLLAM-12.
44 ADDL.R44 - SANTHOSHKUMAR R
AGED 39 YEARS
SON OF SRI.RAMACHANDRAN PILLA,
RESIDING AT VALLIYAYATHU VEEDU, KOVOOR,
ARINALLOOR PO, KOLLAM-690538.
45 ADDL.R45 - S SABU
AGED 43 YEARS
SON OF SRI.P K SOMAN,
RESIDING AT KURUVILAZHIKAM HOUSE, MANGADU PO,
KOLLAM-691015.
46 ADDL.R46 - DINESHKUMAR K
AGED 49 YEARS
SON OF SRI.CHOYIKUTTY,
RESIDING AT KADUKKAMKANDIYIL HOUSE, ERAVANNOOR PO,
NARIKKUNI VIA, KOZHIKODE-673585.
47 ADDL.R47 MANI A
AGED 45 YEARS
SON OF SRI.GOVINDAN, RESIDING AT AMBAPOYIL HOUSE,
ERANCHIKKAL PO, KOZHIKODE-673303.
48 ADDL.R48 - BRINKLE BRIGHT K S
AGED 43 YEARS
SON OF SRI.KUNJAPPY M S, RESIDING AT PRAYER HOUSE,
T.C.52/1040(5), MADAVILA, POOZHIKUNNU,
INDUSTRIAL ESTATE PO, PAPPANAMCODE,
THIRUVANANTHAPURAM-695019.
WA2248/2018 & con.cases
-: 7:-
49 ADDL.R49 - SUBASH M K
AGED 45 YEARS
SON OF SRI.KUMARAN,
RESIDING AT MUNDOMKANDATHIL HOUSE,
NERIAMANGALAM PO, AVOLICHAL, PIN-686693.
50 ADDL.R50 - AJIKUMAR T K
AGED 48 YEARS
SON OF SRI.T K KUMARAN,
RESIDING AT THEKKUMKKUDI HOUSE, PAYYAL,
NEDUNGAPRA PO, PERUMBAVOOR-683545.
51 ADDL.R51 - J JAYESHKUMAR
AGED 42 YEARS
SON OF SRI.JANARDHANA KAIMAL, RESIDING AT
BADRAVILASAM, IRAMALLOOR PO, KUTTILANJI,
PIN-686691.
52 ADDL.R52 - RANJAN POUL K
AGED 36 YEARS
SON OF SRI.K.K PAULOSE, RESIDING AT KANIYADU HOUSE,
VENGOOR PO, KURUPPAMPADY VIA, PERUMBAVOOR-683546.
53 ADDL.R53 - SIJU V V
AGED 42 YEARS
SON OF SRI.V.O VARGHESE, RESIDING AT VADAKKEKUDY
HOUSE, KOOVAPPADY PO, IMURY, PERUMBAVOOR-683544.
54 ADDL.R54 - P R LIJIMON
AGED 45 YEARS
SON OF SRI.RAGHAVAN, RESIDING AT PUNNAMOOTTIL
HOUSE, AVOLUKUNNU PO, ALAPPUZHA-688006.
55 ADDL.R55 - LALU N N
AGED 46 YEARS
SON OF SRI.NARAYANAN, RESIDING AT NEDUMPURAM HOUSE,
NADUVATTOM PO, KANNIMANGALAM, PIN-683574.
56 ADDL.R56 - SAJIKUMAR P V
AGED 42 YEARS
SON OF SRI.VELAYUDHAN, RESIDING AT PAZHOOR HOUSE,
SOUTH VELLARAPPILLY PO, THIRUVIRANIKULAM,
ALUVA-683580.
57 ADDL.R57 - K ANILKUMAR
AGED 52 YEARS
SON OF SRI.N KUTTAN, RESIDING AT VENKATTELVEDU,
KOONANVANGA PO, CHULLALAM,
THIRUVANANTHAPURAM-695568.
WA2248/2018 & con.cases
-: 8:-
(ADDL.R28 TO R57 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.05/2018)
58 ADDL.R58 - V N MOHANAN
VATTKKAVUMKAL, PULLOOPRAM PO, RANNI, PATHANAMTHITTA
DISTRICT-689674. (EMPANEL CONDUCTOR KSRTC
THIRUVALLA DEPOT)
59 ADDL.R59 - SABU VARGHESE
AARAKKAL, CHATHENTHARA, KOLLAMULA, PATHANAMTHITTA
DISTRICT-686510.(EMPANEL CONDUCTOR KSRTC THIRUVALLA
DEPOT)
60 ADDL.R60 - BINDU V P
VALIYAKUNNATH HOUSE, WEST OTHARA PO, THIRUVALLA,
PATHANAMTHITTA DISTRICT-689551. (EMPANEL CONDUCTOR
KSRTC THIRUVALLA DEPOT)
61 ADDL.R61 - MANOJ CHELLAPPAN
CHIRAPURAYIDOM, AMARA PO, CHENGANASSERY, PIN-
686546. (EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
62 ADDL.R62 - RAJESH KUMAR P
PULIMOOTTIL, ELANTHOOR PO, PATHANAMTHITTA DISTRICT-
689643. (EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
63 ADDL.R63 - SALIM VARGHESE
CHEREEPARAMPIL, KAVUMBHAGOM, THIRUVALLA,
PATHANAMTHITTA DISTRICT-689102. (EMPANEL CONDUCTOR
KSRTC THIRUVALLA DEPOT)
64 ADDL.R64 - K M SREEDHARAN
KANUEWTHARAYIL HOUSE, NIRANAM CENTRAL PO,
THIRUVALLA, PATHANAMTHITTA DISTRICT-689621.(EMPANEL
CONDUCTOR KSRTC THIRUVALLA DEPOT)
65 ADDL.R65 - RAJEEV KUMAR C V
CHEMPARAYIL, MEPRAL PO, THIRUVALLA, PATHANAMTHITTA
DISTRICT-689591. (EMPANEL CONDUCTOR KSRTC
THIRUVALLA DEPOT)
66 ADDL.R66 - VINODKUMAR P D
PUTHENUZHATHIL VEEDU, OTHARA PO, THIRUVALLA,
PATHANAMTHITTA DISTRICT-689546.(EMPANEL CONDUCTOR
KSRTC THIRUVALLA DEPOT)
67 ADDL.R67 - RATHEESH BABU
KAVIL HOUSE, NEDUMPURAM PO, THIRUVALLA,
PATHANAMTHITTA DISTRICT-689110. (EMPANEL CONDUCTOR
KSRTC THIRUVALLA DEPOT)
WA2248/2018 & con.cases
-: 9:-
(ADDL.R58 TO R67 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.NO.06/2018)
68 ADDL.R68 ROSHNI M R
AGED 42 YEARS
W/O RADHAKRISHNAN M R, CONDUCTOR, KSRTC, PIRAVOM
AND RESIDING AT, MUDAVETTIL HOUSE,
MULAKKULAM NORTH PO-686664, PIRAVOM,
ERNAKULAM DIST.
69 ADDL.R69 - NISHU SOMAN
AGED 42 YEARS
S/O M G SOMAN, CONDUCTOR, KSRTC, PIRAVOM AND
RESIDING AT THADATHIPARAMBIL HOUSE,
MANNAKANDU PO-686633, MARANGATTUPALLY,
KOTTAYAM DIST.
(ADDL.R68 AND R69 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.07/2018)
70 ADDL.R70 - T M JAYAKRISHNAN
AGED 44 YEARS
S/O T K MANIRAJ, EMPANELLED CONDUCTOR, KERALA STATE
ROAD TRANSPORT CORPORATION, KODUNGALLOOR DEPOT,
(RESIDING AT THATTAMPADIKKAL HOUSE, P.O.PULLUT,
KODUNGALLOOR, THRISSUR DISTRICT-680663).
71 ADDL.R71 - BABURAJAN T T
AGED 48 YEARS
S/O BHASKARAN, EMPANELLED CONDUCTOR, KERALA STATE
ROAD TRANSPORT CORPORATION, MANANTHAVADY DEPOT,
(RESIDING AT THEKKETHAYYIL HOUSE, P.O.CHOMBALA, VIA
VADAKARA, KOZHIKODE DISTRICT-673308)
72 ADDL.R72 - MUHAMMED SHAFEEK M
AGED 39 YEARS
S/O A MOHAMMED SALI, EMPANELLED CONDUCTOR, KERALA
STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CENTRAL DEPOT, (RESIDING AT
ASIYA MANZIL, IRAYAMCODE, KAPPIKKADU,
POOVACHAL PO-695575, THIRUVANANTHAPURAM DISTRICT)
73 ADDL.R73 - BINESH BABU K K
AGED 42 YEARS
S/O BALAKRISHNAN P P, EMPANELLED CONDUCTOR, KERALA
STATE ROAD TRANSPORT CORPORATION, THALASSERY DEPOT,
(RESIDING AT ACHUTHALAYAM, KAITHERI KAPPANA,
P.O.NIRMALAGIRI, KANNUR DISTRICT-670701)
WA2248/2018 & con.cases
-: 10:-
74 ADDL.R74 - PRAJITH R M
AGED 44 YEARS
S/O JANAKI AMMA, EMPANELLED CONDUCTOR, KERALA STATE
ROAD TRANSPORT CORPORATION, KANNUR DEPOT, (RESIDING
AT PRAJITH NIVAS, KAYALLOOR, P.O.CHAVASSERY,
VIA MATTANNUR, KANNUR DISTRICT-670702)
75 ADDL.R75 - NASEEHA BEEVI A
AGED 41 YEARS
W/O NUJUMUDEEN A, EMPANELLED CONDUCTOR, KERALA
STATE ROAD TRANSPORT CORPORATION, VENJARAMOOD
DEPOT, (RESIDING AT SHA MANZHIL, MANJAPPARA,
THALIKUZHY PO, THIRUVANANTHAPURAM-695612)
76 ADDL.R76 - SINDHU H
AGED 49 YEARS
D/O HARIDAS, EMPANELLED CONDUCTOR, KERALA STATE
ROAD TRANSPORT CORPORATION, KILIMANUR DEPOT,
(RESIDING AT BOUNDARIL VEEDU, BHARATHANNUR PO,
THIRUVANANTHAPURAM)
77 ADDL.R77 - SOBHA B S
AGED 43 YEARS
W/O BABUKUTTAN NAIR C, EMPANELLED CONDUCTOR, KERALA
STATE ROAD TRANSPORT CORPORATION, ATTINGAL DEPOT,
(RESIDING AT VRINDAVAN, KARIYIL, ORA-22,
KAZHAKOOTAM, THIRUVANANTHAPURAM)
78 ADDL.R78 - SINDHUMOLE R
AGED 43 YEARS
W/O N.ANILKUMAR, EMPANELLED CONDUCTOR, KERALA STATE
ROAD TRANSPORT CORPORATION, VENJARAMOOD DEPOT,
(RESIDING AT POOVANATHUMMOODU, CHANDAVILA VEEDU,
POOVANATHUMMOODU, VAMANAPURAM PO, NELLANAD,
THIRUVANANTHAPURAM-695606)
79 ADDL.R79 - ANILKUMAR G M
AGED 45 YEARS
S/O GOPINATHAN, EMPANELLED CONDUCTOR, KERALA STATE
ROAD TRANSPORT CORPORATION, ATTINGAL DEPOT,
(RESIDING AT VILAYIL VEEDU, KUZHIYIL MUKKU,
ATTINGAL PO, THIRUVANANTHAPURAM DISTRICT-695101).
(ADDL.R70 TO R79 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.08/2018)
80 ADDL.R80 - E.R. ANISH KUMAR,
ERULAN MANNIL, ADIICHIPUZHA.P.O.,
RANNI, PERUNAD, PATHANAMTHTITA DISTRICT 689 711,
(EMPANEL CONDUCTOR KSRTC PATHANAMATHTITA DEPOT).
WA2248/2018 & con.cases
-: 11:-
81 ADDL.R81 - GURUPRAKASH.K.B
KADALADITHUNDIL,
GURUNATHAN MANNU P.O.,
SEETHATHODE,
PATHANAMTHITTA DISTRICT 689 667
(EMPANEL CONDUCTOR KSRTC PATHANAMTHITTA DEPOT)
82 ADDL.R82 - LIVIN NATH.K.
KOCHUVEETTIL HOUSE,
EARM P.O.,
MALAYALAPUZHA, PATHANAMTHITTA DISTRICT - 689 664
(EMPANEL CONDUCTOR KSRTC PATHANAMTHITTA DEPOT)
83 ADDL.R83 - ANURAJ.K.S.
KOODERETH HOUSE,
KOONNUMKARA P.O.,
RANNI PERUNAD, PATHANAMTHITTA -686 546
(EMPANEL CONDUCTOR KSRTC PATHANAMTHITTA DEPOT)
84 ADDL. R84 - RAJESH KUMAR. A.,
THANUVELEIL PUTHEN VEEDU,
KAVUNGUMPRAYAR P.O.,
PURAMATTAM, PATHHANAMTHITTA DISTRICT - 689 543,
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
85 ADDL. R85 DAVID JOSEPH,
THADATHIL HOUSE,
THIRUMOOLAPURAM P.O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT 689 115
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
86 ADDL. R86 - T.P. BINU,
THPPINTE THEKKETHIL HOUSE,
POOZHIKKAD KUDASSANAD P.O.,
PANDALAM, PATHANAMTHITTA DISTRICT 689 621
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
87 ADDL. R87 - P.K. VENU,
THOLASSERY,
THIRUMOOLAPURAML P.O.,
THIRUVALLA, PATHANAMTHITTA 689 511,
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
88 ADDL. R88 - RATHEESH.C.S.,
CHARUMMOOTTIL KATTODE P.O.,
THIRUVALLA, PATHANAMTHITTA 689 105,
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
WA2248/2018 & con.cases
-: 12:-
89 ADDL. R89 - BINOY.B.,
KANNMMALIL,
MTHRAKARI P.O., MITRAKARI, KUTTANAND,
ALAPUZHA DISTRICT 689 598
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
90 ADDL. R90 - P.S. JAGADEESAN,
THAIPPARAMPIL, ERAVIPEROOR P.O.,
THIRUVALLA, PATHANAMTHITTA 689 542,
(EMPANEL CONDUCTOR KSRTC PATHANAMTHITTA DEPOT)
91 ADDL. R91 - SUNIL.M.K.,
MAMOOTTIL HOUSE,
EAST OTHARA P.O.,
THIRUVALLA, PATHANAMTHITTA 689 546,
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
92 ADDL. R92 - HARI.P.K.,
PANDAPLAMOOTTIL KUTTOOR P.O.,
THIRUVALLA, PATHANAMTHITTA 689 106,
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
(ADDL. R80 TO R92 ARE IMPLEADED AS PER ORDER DATED
7.1.2019 IN IA NO. 9/18)
93 ADDL. R93 JOJI CHERIAN
ARAMPULICKAL,MALLAPPALLY EAST.P.O.,
PATHANAMTHITTA DISTRICT 689 584
(EMPANEL CONDUCTOR KSRTC MALLAPPALLY DEPOT)
94 ADDL. R94 - M.A. MURUKAN,
MUTTUMANNIL,
ANIKKAD P.O.,
MALLAPPALLY,
PATHANAMTHITTA DISTRICT 689 585,
(EMPANEL CONDUCTOR KSRTC MALLAPPALLY DEPOT)
95 ADDL. R95 - JAYAKUMAR,
KARAKKAD PUTHEN PURAYIL,
PALAKKAL
THAKADI P.O.,
KUNNAMTHANAM, PATHANAMTHITTA DISTRICT 689 581
(EMPANEL CONDUCTOR KSRTC KOTTAYAM DEPOT)
96 ADDL. R96 - ANSAL V RAHIM.,
VALUPARAYIL HOUSE,
VAIPUR P.O.,
MALLAPPALLY, PATHANAMTHITTA DISTRICT 689 588
(EMPANEL CONDUCTOR KSRTC MALLAPPALLY DEPOT)
WA2248/2018 & con.cases
-: 13:-
97 ADDL. R 97 P.K. RAJESH,
PANDIAMPARAMPIL,
KUNNAMTHANAM P.O.,
MALLAPPALLY,
PATHANAMTHITTA DISTRICT 689 581
(EMPANEL CONDUCTOR KSRTC MALLAPPALLY DEPOT)
98 ADDL. R98 - SANIL KUMAR. S.,
PALAPARAMPIL, PANDANKARI P.O.,
EDATHUA, ALAPPUZHA DISTRICT 689 721
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
99 ADDL.R99 - SANTHOSH KUMAR. N.K.,
NJAKKUMKATTIL, OTHARA P.O.,
PATHANAMTHITTA DISTRICT 689 546
(EMPANEL CONDUCTOR KSRTC THIRUVALLA DEPOT)
100 ADDL. R100 - ANOOP.P.V.,
ANOOP BHAVAN,
PATHANAMTHITTA DISTRICT 689 516,
(EMPANEL CONDUCTOR KSRTC ADOOR DEPOT)
(ADDL. R93 TO R100 ARE IMPLEADED AS PER ORDER DATED
7/1/19 IN IA 1/2019)
101 ADDL.R101 - MAYAMOL K.
AGED 40 YEARS, W/O.N.P.SUBASH, (FORMER CONDUCTOR,
KSRTC, PIRAVOM AND RESIDING AT KIZHAKKEKUTTU HOUSE,
EDAYAR P.O. - 686 662, KOOTHATTUKULAM,
ERNAKULAM DIST.
102 ADDL.R102 - DEEPA KRISHNA
AGED 40 YEARS, W/O.SHAJIMADHAVE, (FORMER CONDUCTOR,
KSRTC, KOOTHATTUKULAM AND RESIDING), VATTAKKATTIL
HOUSE, KOOTHATTUKULAM P.O. - 686 662, ERNAKULAM
DIST.
(ADDL.RESPONDENT NOS. 101 AND 102 ARE IMPLEADED AS
PER ORDER DTD.15/1/19 IN I.A.NO.2/19.)
103 ADDL.R103 - V.ANIL
AGED 44, S/O.VIDHYADHARAN, RAMANCHERIL, KANDALLOOR
NORTH, PATTOLI MARKET P.O.,
ALAPPUZHA DISTRICT - 690 531.
104 ADDL.R104 - K.SURESH KUMAR
AGED 43, S/O.KOCHUNARAYANAN PILLAI,
PAVOORAZHIYATH VEEDU, KANNIMELCHERI, KAVANAD P.O.,
KOLLAM DISTRICT - 691 003.
WA2248/2018 & con.cases
-: 14:-
105 ADDL.R105 - S.VANDANA
AGED 39, D/O.K.V.SADANANDAN, KALLOOR HOUSE,
VETTOCODE, PALLICKAL P.O. - 691 566.
106 ADDL.R106 - A.T.RIYAS
S/O.ABDUL RAHMAN KUNJU, THEKKE ATTATHU HOUSE,
KEERIKKAD SOUTH KAYAMKULAM P.O.
107 ADDL.R107 - A.RAFEEK
AGED 31, S/O.A.ABDUL SALAM, VALIYAKADAVIL,
ARATTUPUZHA.
108 ADDL.R108 - N.NADEER
AGED 42, S/O.NOORDEEN, CHERUKUNNATH, ARATTUPUZHA
NORTH, THRIKKUNNAPPUZHA.
109 ADDL.R109 - V.VIJEESH
AGED 36, S/O.K.VIJAYAN, THUMBILIL, NJAKKANAL P.O.,
KRISHNAPURAM.
110 ADDL.R110 - M.VETTIVEL
S/O.MURUKESAN, I.V.BHAVANAMA, PATHIYOOR P.O.,
PATHIYOOR EAST.
111 ADDL.R111 - H.RASHEEDKUTTY
AGED 42, S/O.M.HASSANKUNJU, KEECHERIL THEKKATHIL,
KANDALLOOR NORTH, PATTOLIMARKET P.O.
112 ADDL.R112 - G.ULLAS
AGED 41, S/O.GOPALAKRISHNAN NAIR, KALATHIL,
MUTHUKULAM SOUTH P.O.
113 ADDL.R113 - SREEJITH
AGED 33, S/O.INDRASENAN PILLAI, PATHIYARATH,
KARUVATTUMKUZHI, KAREELAKULANGARA.
114 ADDL.R114 - R.PRADEEP KUMAR
S/O.P.K.RAMACHANDRAN NAIR, MOZHOOR PADEETTATHIL,
PATHIYOOR, KEERIKKAD P.O.
115 ADDL.R115 - R.VIJEESH
S/O.R.RETNAKARAN, VIJAI BHAVANAM, KARUVATTUMKUZHI
KAREELAKULANGARA.
116 ADDL.R116 - P.PIOUS
S/O.M.PURUSHAN, AGED 33 YEARS, PIOUS NIVAS, ERUVA
EAST, ERUVA P.O., KAYAMKULAM.
WA2248/2018 & con.cases
-: 15:-
117 ADDL.R117 - S.SURESH BABU
S/O.SADASIVAN, SHIVA BHAVANAM, KANDALLOOR NORTH,
PATTOLIMARKET P.O.
118 ADDL.R118 - S.SALIM
S/O.SULAIMAN RAWATHAR, THOTTINTE VADAKKATHIL,
THAMARAKKULAM THAMARAKKULAM P.O.
119 ADDL.R119 - A.NOUSHAD KUNJU
S/O.ABDUL RAZAK, KAROTTIL KIZHAKKATHIL,
PERINGALA P.O., KAYAMKULAM.
120 ADDL.R120 - T.THASLEEM
AGED 31 YEARS, S/O.TAHAHAKUNJU, VELUTHERIL
VADAKKETHIL, KAPPILKIZHAKKU, KRISHNAPURAM P.O.,
KAYAMKULAM - 690 533.
121 ADDL.R121 - P.K.BINU
S/O.P.C.KUTTAPPAN, MANGATTU COLONY, PATHIYOORKALA,
KEERIKKAD P.O.
122 ADDL.R122 - S.MAHESH
S/O.SADANANDAN, MAHESH BHAVANAM, PALLANA.
123 ADDL.R123 - A.ANANTHAKRISHNAN
S/O.APPUCHETTIYA, PUNNASSERIL, GOVINDAMUTTOM P.O.,
KAYAMKULAM.
124 ADDL.R124 - V.SAJAN CHETTIYAR
S/O.VISWANATHAN CHETTIYAR, MANGALASSERIL
THEKKATHIL, CHERAVALLY KAYAMKULAM P.O.
125 ADDL.R125 - K.S.BINNY
S/O.VASUDEVAN, KUTTIYIL THARAYIL, PUTHIYAVILA
PATTOLIMARKET P.O.
126 ADDL.R126 - E.THAHA
S/O.IBRAHIMKUTTY, PUTHENVEETTIL, KOOTTAMKAITHA,
THOTTAPPALLY.
127 ADDL.R127 - V.ANIL KUMAR
AGED 49, (S/O.)K.VASUKUTTAN, MOHANA VILASAM,
KULAKKADA EAST P.O., KOLLAM DISTRICT - 691 521.
128 ADDL.R128 - V.BIJUKUMAR
AGED 46, S/O.VASU PILLAI, VALLIYATHU THEKKATHIL,
PORUVAZHY, CHATHAKULAM P.O., KOLLAM - 690 520.
WA2248/2018 & con.cases
-: 16:-
129 ADDL.R129 - S.MANOJ
AGED 43, S/O.SANKARA PILLAI, GOWREESAM,
KAKKAKOTTOOR, AMBALATHUMKALA P.O., KOLLAM.
130 ADDL.R130 - N.SATHISHKUMAR
AGED 48, S/O.NEELAKANDAN, THATTARAZHIKATHU VEEDU,
ACHARY, PALLICKAL P.O., KOLLAM.
131 ADDL.R131 - S.SUJITH
AGED 32, S/O.SURESH BABU, SUJITH BHAVANAM,
AISHWARYA NAGAR - 66, MANAD P.O., KOLLAM.
132 ADDL.R132 - K.K.HARIKRISHNAN
S/O.S.G.KRISHNA PILLAI, SREEHARIYIL, PAZHANGALAM,
NALLILA P.O., KOLLAM.
133 ADDL.R133 - K.REKHA
AGED 38, D/O.KRISHNAN, MUKALUVILA VEEDU,
KOTTAMKARA, CHANDANATHOPE P.O., KOLLAM - 691 014.
134 ADDL.R134 - B.SREEKALA
AGED 37, D/O.BHASKARAN, VINOD BHAVAN,
PADINJATTINKARA, KOTTARAKARA P.O., KOLLAM.
135 ADDL.R135- V.VIJAYAKUMAR
AGED 46, S/O.BHASKARAN, VELAN KONATHU VILAYIL
VEEDU, NELLIKUNNAM P.O., KOTTARAKARA.
136 ADDL.R136 - D.SURESH
AGED 45, S/O.DAMODHARAN, VENGAVILA PUTHEN VEEDU,
THURAVAOOR, ODANAVATTOM P.O., KOTTARAKARA,
KOLLAM- 691 512.
137 ADDL.R137 - V.RAJESH KUMAR
S/O.VAMADEVAN, S.N.V.SADANAM, KUNNATHOOR,
NEDIYAVILA, KOLLAM.
138 ADDL.R138 - S.RENJITH
S/O.PRAKASH, RATHEESH BHAVAN, AYILARO P.O.,
YEROOR - ANCHAL, KOLLAM.
139 ADDL.R139 - ARUN.B.S.
AGED 36, S/O.BABU KRISHNAN, DEVI VIHAR,
PRAKKULAM P.O., KOLLAM.
140 ADDL.R140 - O.SUNIL KUMAR
AGED 39, S/O.SARASWATHI, SUNIL BHAVAN, AYANIKODU,
ODANAVATTOM P.O., KOLLAM.
WA2248/2018 & con.cases
-: 17:-
141 ADDL.R141 - R.SUBHASH
AGED 42, S/O.K.A.RAPHEAL, KOCHUKAROTTU HOUSE,
VALIYAPADEOM, VILANTHARA P.O.,
SASTHAMKOTTA - 690 521.
142 ADDL.R142 - S.RAKESH KUMAR
AGED 41, S/O.SASI, PARAVILA VEDU,
THEVALAPPURAM P.O., SULLAMAL 691 507.
143 ADDL.R143 - P.PRASANTHAKUMAR
AGED 48, S/O.G.PRABHAKARAN PILLAI, PRASANTHA
BHAVANAM, ERATHU KULAKKADA, PALLIKKAL P.O.,
KOLLAM - 691 521.
144 ADDL.R144 - V.BIJUKUMAR
AGED 46, S/O.G.VAMADEVAN, SASIMANDHIRAM,
ANAKOTTOOR P.O., EZHUKONE, KOLLAM.
145 ADDL.R145 - P.JACOB
AGED 45, S/O.PAPPACHAN, PUTHAN VEEDU, VELAN THARA,
AMPIPOIKA P.O., EZHUKONE, KUNDARA, KOLLAM DIST.
146 ADDL.R146 - B.GOPAKUMAR
AGED 45, S/O.BHASKARAN PILLAI, PLAKKATTU, PUTHEN
VEEDU, VENGRA P.O., SASTHAMKOTTA, KOLLAM DIST.
147 ADDL.R147 - S.ANILKUMAR
AGED 48, S/O.K.SIVARAMAN, KULKKULA ALLA MANZIL,
PADINJATTINKARA, NEELESHWARAM P.O., EZHUKONE,
KOTTARAKARA, KOLLAM DIST.
148 ADDL.R148 - P.K.SINUMON
AGED 32, S/O.PODIKUNJU, CHARUVILA PUTHEN VEEDU,
POOVATTOOR EAST, KALAYAMPURAM P.O., KOTTARAKARA,
KOLLAM DIST.
149 ADDL.R149 - G.DILEEP KUMAR
AGED 39, S/O.K.GOPINATHAN, ELANJICKAL VEEDU,
IVERKALA EAST P.O., PUTHOOR, KOLLAM DIST.
150 ADDL.R150 - R.SANTHOSH KUMAR
AGED 40, S/O.RAGHAVAN, KIZHAKKE KALEECKAL VEEDU,
MADATHINAPUZHA, MAVADI P.O., PUTHOOR,
KOLLAM DIST - 691 507.
151 ADDL.R151 - MANU K.UNNITHAN
AGED 38, S/O.V.KUTTAPPAN UNNITHAN, SINDHU BHAVAN,
PLACKODU, EDAKKIDOM P.O., KOLLAM DIST.
WA2248/2018 & con.cases
-: 18:-
152 ADDL.R152 - S.SHIBU
AGED 41, S/O.K.SOMAN, THEKKE PARAYIL, PANAPPETTY,
PORUVAZHI P.O., SASTHAMKOTTA, KOLLAM DIST.
153 ADDL.R153 - D.JAYAPRAKASH
AGED 45, S/O.DIVAKARAN PILLAI, UDAYA BHAVAN,
MANJAKALA P.O., PARANGIMAMMUKAL,
KUNNICODE - 691 508.
154 ADDL.R154 - V.PRADEEP
AGED 35, S/O.VAMANAN P.G., DILEEP BHAVAN,
KUANNATHOOR EAST P.O., KOLLAM DIST-690 540.
155 ADDL.R155- G.RAKESH
AGED 44, S/O.N.GOPALAKRISHNAN, KARUVATHARA PUTHAN
VEEDU, KADAPPAKADA P.O., ULIYAKOVIL, KOLLAM DIST.
156 ADDL.R156 - B.MANOJ KUMAR
AGED 39, S/O.A.BHARATHAN, NAYIM NIVAS, MELUT
THEKKATHIL, KALLUMTHAZHAM, KILIKOLLOOR P.O.,
KOLLAM DIST.
157 ADDL.R157 - JEETH BHASKARAN
AGED 43, S/O.BHASKARAN, EDAYILA VEEDU, ANAYADI
P.O., SOORANADU NORTH, KOLLAM DIST.
158 ADDL.R158- K.SUJATHA
AGED 46, D/O.RAHIMKUTTY, OTTAPLAVILLA VEEDU, AMBPI
POIKA P.O., KUNDARA, KOLLAM - 691 501.
159 ADDL.R159 - N.NIZA
AGED 34, S/O.ABDUL RAHIM, THADATHIVILA PUTHEN
VEEDU, PALLICKAL P.O., KOTTARAKARA.
160 ADDL.R160 - T.SHAJEEB KUMAR
AGED 41, S/O.C.THANKAPPAN, AUVANISWARAM P.O.,
PANMPATTA, KOLLAM DIST.
161 ADDL.R161 - R.K.ABHILASH
AGED 39, S/O.RAGHAVAN, VARAVILA P.O., VAVVAKAVU,
KOLLAM DIST - 690 528.
162 ADDL.R162 - M.S.PRAKASH
S/O.MURALIDHARAN PILLAI, MALIYIL PUTHAN VEEDU,
PERAYAM, MULAVANA, KOLLAM DIST.
163 ADDL.R163 - T.JAYAN
KAKKODU PUTHENVEEDU, MADAVOOR P.O., NJARAYILKONAM.
WA2248/2018 & con.cases
-: 19:-
164 ADDL.R164 - B.RANJITHKUMAR
CHERUVILA PUTHENVEEDU, SASTHAMPOKA,
THATTUTHUMALA - 695 614.
165 ADDL.R165 - A.JAYACHANDRAN
SARADHA MANDIRAM, PARAKKADA,
THATTUTHUMALA - 695 614.
166 ADDL.R166 - M.LALU
LALU BHAVAN, KURICHIYIL, MEDAVOOR P.O.,
PIN - 695 602.
167 ADDL.R167 - SABU.R.
KATTILPUTHEN VEEDU, MARKET ROAD,
ATTINGAL P.O., PIN- 695 101.
168 ADDL.R168 - V.VINOD
LITTLE HOUSE, PEDIKULAM, PULIMATTU P.O.,
PIN - 695 612.
169 ADDL.R169 - R.S.BINUMON
R.S.BHAVAN, ARUKANJIRAM, PULIYOORKONAM P.O,
PIN- 695 604.
170 ADDL.R170 - H.OTHENA KURUP
MANIKANTA VILASAM, PULIYOORKONAM P.O.,
PIN - 695 604.
171 ADDL.R171 - R.RAJESH
RAJ BHAVAN, VALLAOOR, THATTATHUMALA P.O.,
PIN - 695 614.
172 ADDL.R172 - S.SURESH KUMAR
SINDHU VILASAM, THENGUMCODE, K.T.KUNNU P.O.,
KALLARA.
173 ADDL.R173 - R.RAJESHKUMAR
KUNNUMPARATHU VEEDU, PADINJATTELA, MADAVOOR P.O.
174 ADDL.R174 - K.S.SANTHOSH
SANTHOSH BHAVAN, PACHAYIL, KURUMBAYAM P.O.
175 ADDL.R175 - N.HAREESH
INDIRA BHAVAN, CHANDAYILKADU, K.T.KUNNU P.O.,
KALLARA.
176 ADDL.R176 - VINOD.S.
ATTOOR PUTHENVEEDU, PULIMATH P.O., PIN - 695 612.
WA2248/2018 & con.cases
-: 20:-
177 ADDL.R177 - K.RAJU
PARAKOOTHU KATTAKKALIL VEEDU, PULLAYIL P.O.,
KILIMANOOR.
178 ADDL/R178 - T.RAJESH
PACHAYIL VEEDU, PUTHUSSERI, MATHIRA P.O.
179 ADDL.R179 -N.ANI
A.R.B.HOUSE, PEZHUMOODU, MAMARAKADU,
VALAVUPACHA P.O., PIN- 691 557.
180 ADDL.R180 - K.S.MOHAMMED SHAFI
BINDHU BHAVAN, KIZHAKKETHOPPU,
THATTATHUMALA P.O., PIN - 695 614.
181 ADDL.R181 - N.VISHNUVARDHAN
AKILALAYAM, KEEZHUPEREER, PEROOR P.O., KILIMANOOR.
182 ADDL.R182 - C.VINODKUMAR
PAPPALA PUTHENVEEDU, PAPPALA, THATTATHUMALA P.O.
183 ADDL.R183 - A.JAYACHANDRAN
THUNDIL VEEDU, PULLAYIL P.O., KILIMANOOR.
184 ADDL.R184 - T.K.ANILKUMAR
A.S.MANDHURAM, PUTHUMANGALAM,
MALACKALATHUKAVU P.O., PIN - 695 614.
185 ADDL.R185 - S.BIJU
VILAYIL VEEDU, KOCHALUMMOODU, MADAVOOR P.O.
186 ADDL.R186 - G.SIVAKUMAR
KUMAR VILASAM, NELLIPPALLI, KUTTIKADU P.O.,
KADAKKAL - 691 536.
187 ADDL.R187 - C.BAIJU
SHAINI BHAVAN, THUMPODU, KALLARA P.O.
188 ADDL.R188 - MOHAMMED ASLAM.A.
S/O.ABDUL JABBAR, M.S.MANZIL, KALLOOR,
MANJAMALA P.O., THIRUVANANTHAPURAM.
189 ADDL.R189 - ANEESH.R.
S/O.RAVUNNI, VILAYIL VEEDU, KIZHAKKUMKARA,
KAZHAKUTTOM, THIRUVANANTHAPURAM.
190 ADDL.R190 - BIJUFAR A.
S/O.ABDUL AZEES, PUTHUVALVILA PUTHENVEEDU,
OORUPOIKA P.O., THIRUVANANTHAPURAM.
WA2248/2018 & con.cases
-: 21:-
191 ADDL/R191 - RAJAGOPAL.V.
S/O.VIKRAMAN NAIR, VINOD BHAVAN, THIRUVELLOOR,
ANDOORKONAM, THIRUVANANTHAPURAM.
192 ADDL.R192 - NIMIN.U
S/O.C.UPENDRAN NAIR, PANKAJAKANDIRAM,
ULLIYAZHATHURA, SWAMYARMADOM, THIRUVANANTHAPURAM.
193 ADDL.R193 - ANILKUMAR.T.
S/O.THANKAPPAN, 1.DIVISION, MERCHISTIAN ESTATE,
PONMUDI P.O.
194 ADDL.R194 - RAJITH.B.S.
S/O.V.BABU, SYALEENAM, GOVT HSS AZHOOR,
AZHOOR P.O., CHIRAYINKEEZHU.
195 ADDL.R195 - DALISH.M.G.
S/O.MOHANDAS, THRIKKETTA, MANCHADIMOODU,
KADAKAM P.O., CHIRAYINKEEZHU.
196 ADDL.R196 - BINU MON.S.
S/O.SIVASANKARAKURUP, NARAVILLA VEEDU, ALAMCODE,
ATTINGAL.
197 ADDL.R197 - SAJI KUMAR.B.
S/O.BABUKUTTAN NAIR, OMANAGIRI HOUSE, MUNDAKKAL,
MURUKKUMPUZHA P.O., THIRUVANANTHAPURAM.
198 ADDL.R198 - SUDHEENDRAN.A.
S/O.APPUKUTTAN NAIR, KARIYIL VEEDU, MENAMKULAM,
KAZHAKUTTOM P.O., THIRUVANANTHAPURAM.
199 ADDL.R199 - SUBASH KUMAR.N
S/O.NARAYANAN, T.C.7/343-2, KOLLAMVILA, NEERZHI
LANE, ULLOOR, THIRUVANANTHAPURAM.
200 ADDL.R200 - C.KRISHNA KUMAR
S/O.CHANDRAN NAIR, NIRMALA BHAVAN,
PALLIPPURAM P.O., THIRUVANANTHAPURAM.
201 ADDL.R201 - SHAMNAD.M.
S/O.MUHAMMED SALI.M., NJARAVILA VEEDU,
THENCHERIKONAM, ALAMCODE, THIRUVANANTHAPURAM.
202 ADDL.R202 - SUNIL MONY.R.
S/O.RAVEENDRAN.P., MANIMANDIRAM, KAZHAKUTTOM P.O.,
THIRUVANANTHAPURAM.
WA2248/2018 & con.cases
-: 22:-
203 ADDL.R203 - PRASAD.P.S.
S/O.PRAHLADAN, ADITHYA, NEAR GURUMANDIRAM,
KARIAVATTOM P.O.
204 ADDL.R204 - S.BAIJU
S/O.SREEDASAN UNNI, PERINJAKONAM, GOKULAM,
VADASSERIKONAM.
205 ADDL.R205 - SREEDEEPA.M.
W/O.SURENDRAN NAIR, MADHURI NIVAS,
KARIYAVATTOM P.O., KAZHAKUTTOM, THIRUVANANTHAPURAM.
206 ADDL.R206 - ANITHA KUMARI
W/O.S.RAVI, VISHNU NIVAS, NETHAJI LANE,
KIZHAKKUMBHAGOM, KAZHAKKUTTOM, THIRUVANANTHAPURAM.
207 ADDL.R207 - ANIL RAJ.S.
S/O.SELVARAJ.M., ANU NIVAS, PLAVARAKONATHU
MELEVEEDU, NARMADA JN., CHEMPAZHANTHY.
208 ADDL.R208 - S.ANILKUMAR
S/O.SOMANATHAN NAIR, MOOZHIBHAGATH VEEDU,
POTHENCODE P.O.
209 ADDL.R209 - RAVEENDRAN.S.
S/O.SOMAN ASSAN, BHADRA DEEPAM, CHUDIKATTIMUKAL,
POOVATHOOR P.O., NEDUMANGAD.
210 ADDL.R210 - SAJI.R.
S/O.RAMAKRISHNAN, VADAKKUMKARA VEEDU,
KURAKKADA P.O., KIZHUVALAM.
211 ADDL.R211 - RAJEEVAN.G.
S/O.D.GOPI, KUNNUMPURATHU VEEDU, PLAVARA,
NANNIYODU, PACHA P.O., NEDUMANGAD.
212 ADDL.R212 - BINDU KUMAR.P.
S/O.NANAN, SOBHA HOUSE, KADINAMKULAM,
PUTHUCURICHY P.O.
213 ADDL.R213 - VARUN KUMAR.O.V.
S/O.VIJAYAN NAIR, ADITHYA BHAVAN, KEEZHAVOOR P.O.,
POTHENCODE, THIRUVANANTHAPURAM.
214 ADDL.R214 - RAJEEV.K.S.
S/O.R.KAVIRAJAN, RAMSARAS, KUDAVOOR P.O.,
MANALAKOM.
WA2248/2018 & con.cases
-: 23:-
215 ADDL.R215 - SANILMON.B.
S/O.BABU, AGED 34 YEARS, OIL PALM QUARTERS,
11 TH MILE, BHARATHEEPURAM P.O.
216 ADDL.R216 - VINESH.V.G.
S/O.GOPALAN, AGED 38 YEARS, CHARUVILA PUTHEN VEEDU,
ONTHUPACHA, DALLY P.O., KULATHUPUZHA.
217 ADDL.R217 - SHIJU.C.NAIR
S/O.CHANDRASEKARAN, AGED 35 YEARS, SHIJU VILASOM,
EAST OF RIVER, VILLUMALA P.O., KULATHUPUZHA.
218 ADDL.R218 - SUDHEESH.C.
S/O.SURENDRAN, AGED 33 YEARS, CHARUVILA PUTHEN
VEEDU, VALAVUPACHA P.O., CHITHARA.
219 ADDL.R219 - SANTHOSH KUMAR
S/O.RAMACHANDRAN PILLAI, AGED 40 YEARS,
P.R.CHANGAYIL VEEDU, KADAMANCODE P.O.,
MARTHANDANKARA, KULATHUPUZHA.
220 ADDL.R220 - RADHAKRISHNAPILLAI.M.S.
S/O.MADAVAN PILLAI, AGED 46 YEARS, CHEPPALLIL
PUTHEN VEEDU, KARUKONE P.O., ANCHAL.
221 ADDL.R221 - ANAND REX.R.
S/O.RAJU, AGED 29 YEARS, RAJU BHAVAN, THOTTATHIL
VEEDU, MADATHARA P.O., KULATHUPUZHA.
222 ADDL.R222 - SASI KUMAR.S.
S/O.SIVASANKARAN ACHARI, AGED 46 YEARS, CHARUVILA
PUTHEN VEEDU, KANNANCODE, KARUKONE P.O., ANCHAL.
223 ADDL.R223 - ANEX.S.R.
S/O.SUDARSANAN, AGED 32 YEARS, REMA NIVAS,
VALAVUPACHA P.O., VALAVUPACHA.
224 ADDL.R224 - RIYAS S.
S/O.SHEREEF, AGED 32 YEARS, RIYAS MANZIL, VALIYELA,
KULATHUPUZHA P.O.
225 ADDL.R225 - SUMESH DEV.S.
S/O.SAHADEVAN NAIR, AGED 31 YEARS, SINOSH VIHAR
KOORAPPALLY SIVANMUKKU MADATHARA P.O.
226 ADDL.R226 - SUJADUEEN.M.
S/O.MUHAMMED SALI, AGED 44 YEARS, BLOCK NO.48,
ELAVUPALAM P.O., PERINGAMALA, THIRUVANANTHAPURAM.
WA2248/2018 & con.cases
-: 24:-
227 ADDL.R227 - SUMESH.R.S.
S/O.RAVIDAS, AGED 37 YEARS, KODIVILA VEED,
AYIRAKUZHY P.O., KOTTARAKKARA.
228 ADDL.R228 - AJIKUMAR.G.
S/O.GOPALAN NAIR, AGED 41 YEARS, THRAKANTAYYATHU
VEEDU, PUTHUSERY BHAGAM, VAYALA P.O., ADOOR,
PATHANAMTHITTA - 691 554.
229 ADDL.R229 - VISHNU.S.
S/O.SASIDHARAN.G., AGED 34 YEARS,
MANAKATTUTHONDALIL, PUTHUSSERIBHAGAM, VAYALA P.O.,
ADOOR, PATHANAMTHITTA - 691 556.
230 ADDL.R230 - ANILKUMAR.K.
S/O.KUTTAPPAN, AGED 40 YEARS, ANIL BHAVANAM,
ARUKALIKKAL WEST, PARAKODE VAYALA P.O., ADOOR,
PATHANAMTHITTA - 691 554.
231 ADDL.R231 - PRASANTHKUMAR.C.
S/O.CHANDRASEKARAN PILLAI, AGED 43 YEARS, CHANDRA
VILASM PARAKODE P.O., ADOOR,
PATHANAMTHITTA - 691 554.
232 ADDL.R232 - HARIKUMARAN NAIR.T.R.
S/O.RAMAKRISHNAN NAIR.T.G., AGED 39 YEARS,
THANUVELIL PUTHANVEEDU, MANAKKALA P.O.,
VELLAKULAGARA ADOOR, PATHANAMTHITTA - 691 551.
233 ADDL.R233 - SHOBHAKUMARAN.T.S.
S/O.T.P.SATHYAVRITHAN NAIR, AGED 35 YEARS,
THEKKINKATTIL VEEDU, THATTAYIL P.O., MALLIKA ADOOR,
PATHANAMTHITTA - 691 525.
234 ADDL.R234 - JAYAPREKASH.P.
S/O.PANKAJAKSHAN NAIR, AGED 38 YEARS, VALIYAVETTIL
VADEKKETHIL, CHERUKUNNU, ANYADI P.O., CHOORANADE
NORTH, ADOOR, PATHANAMTHITTA - 690 561.
235 ADDL.R235 - GIRISH KUMAR.J.
S/O.S.JANARDHANAN, AGED 40 YEARS, MALLASSERIYIL
VEEDU, ENATHU P.O., ENATHU,
PATHANAMTHITTA - 691 526.
236 ADDL.R236 - ABHILASH.C.S.
S/O.V.V.SREEDHAR, AGED 38 YEARS, CHEMBAKSERI ELLAM,
EDMALI, PARAKARA P.O., THATTAYIL,
PATHANAMTHITTA - 691 525.
WA2248/2018 & con.cases
-: 25:-
237 ADDL.R237 - RAJEEV.R.
S/O.RAJENDRAKURUP, AGED 38 YEARS, RAJEEV BHAVANAM,
MELOOUDE P.O., POTHADI PERIGANADU, ADOOR
PATHANAMTHITTA - 691 551.
238 ADDL.R238 - GOPI.K.
S/O.KOCHUKUNJU, AGED 50 YEARS, KULATHINTE MELETHIL
PUTHIYA VEEDU, CHOORAKODU P.O., MANAKKALA, ADOOR,
PATHANAMTHITTA - 691 551.
239 ADDL.R239 - SHANAVAS.S.
S/O.SULAIMAN, AGED 35 YEARS, ELAMANUR P.O.,
ELAMANUR, PATHANAMTHITTA - 691 524.
240 ADDL.R240 - SHIBU.M.
AGED 33 YEARS, NEDIYATHUVEEDU MAGARAM, KOONI,
PATHANAMTHITTA - 689 691.
241 ADDL.R241 - GOPAKUMAR.S.
S/O.A.R.SOMASEKHARAN NAIR, AGED 43 YEARS,
EAMACHANDRAVILASAM, POOTHANKARA, ELAMANUR P.O.,
ENATHIMANGAIAM, PATHANAMTHITTA - 691 524.
242 ADDL.R242 - ANU.C.S.
S/O.G.SASI, AGED 36 YEARS, CHARUVILA VEEDU,
SHALEMPURAM, PATHANAPURAM P.O.,
PATHANAMTHITTA - 689 695.
243 ADDL.R243 - JAYAKUMAR.P.
S/O.PURUSHOTHAMAN, KANNELKONIL, THOTTAPPALLI P.O.,
ALAPPUZHA.
244 ADDL.R244 - VINOD.M.
S/O.MADHAVAN, KANNADISSERIL, THAMALLACKAL P.O.,
HARIPPAD.
245 ADDL.R245 - SUJITH.S.
S/O.SUDHAKARAN, VALUPARAMPIL VADAKKATHIL
(SREEVILASAM), ARATTUPUZHA (N) P.O., ALAPPUZHA.
246 ADDL.R246 - PRINKUMAR.P.
S/O.PUSHPANGATHAN, PANACKEL THEKKATHIL, VATTACHAL,
ARATTUPUZHA.
247 ADDL.R247 - SATHEESH.K.NAIR
S/O.RAMACHANDRAN NAIR, CHEDUVALLIL, MATTAKATTU
KIZHAKKETHIL, PALLIPPAD P.O., HARIPPAD.
WA2248/2018 & con.cases
-: 26:-
248 ADDL.R248 - P.ASHOKKUMAR
S/O.PURUSHOTHAMAN, PURATHUNALPAPTHIL, ANARY,
VEEYAPURAM P.O., HARIPPAD.
249 ADDL.R249 - D.RAJASEKHARAN NAIR
S/O.DAMODARAN PILLAI, MATHASSERIL, POTHAPPALLI,
KUMARAPURAM P.O., HARIPAD.
250 ADDL.R250 - MANILAL.K.V.
S/O.VASUDEVAN, KANNEL, KIZHAKKEKKARA NORTH,
PALLAYAN, VALIYAPARAMBU P.O.
251 ADDL.R251 - MURUKESH.V
S/O.VIJAYAN, ILLATHUPURAYIDAM, PURAKKAD P.O.,
PUNATHALA, AMBALAPPUZHA.
252 ADDL.R252 - VINOD.B.
S/O.BABY, LEKSHAMVEEDU, PAIPPAD P.O., HARIPPAD.
253 ADDL.R253 - SUMA.S.
D/O SHANKUGHAN PILLAI, THIRUNELLI PEEDIKAYIL,
KARUVATTA P.O., HARIPPAD.
254 ADDL.R254 - DEEPAK.B.
S/O.BALAKRISHNAN, VALLIYATH , THAMALLACHKAL P.O.,
HARIPPAD.
255 ADDL.R255 - T.ANILKUMAR
S/O.THANKAPPAN, THAMARASSERIL, CHEPPAD P.O.,
HARIPPAD.
256 ADDL.R256 - A.VINOD
S/O.AYYAPPA PANICKER, MARTHANDETHU PADEETATHIL,
THAMALLACKAL P.O., HARIPPAD.
257 ADDL.R257 - S.SABEER
S/O.SAINUDEEN, VALASSERIL, ARATTUPUZHA P.O.,
HARIPPAD.
258 ADDL.R258 - ANILKUMAR.G.
S/O.GOVINDAN, THAYYIL KARIYIL, THAMALLACKAL P.O.,
HARIPPAD.
259 ADDL.R259 - UNNIPRASAD.R.
S/O.RAJAPPAN, VALIYAPARAMBIL PADEETTATHIL,
ARATTUPUZHA.
260 ADDL.R260 - S.BINU
S/O.SANKARAN CHETTIYAR, PUNNASSERIL, GOVINDAKUTTAM,
KAYAMKULAM.
WA2248/2018 & con.cases
-: 27:-
(ADDL.RESPONDENTS 103 TO 260 ARE IMPLEADED AS PER
ORDER DATED 15/1/19 IN IA NO.3/19.)
261 ADDL.R261 - SURESH.K.
AGED 41, S/O.KOCHUGOVINDA KURUP, VELLAKUNNATHVELI
HOUSE, CHERTHALA SOUTH P.O., THIRUVIZHA.
262 ADDL.R262 - DEEPUMON
AGED 33 YEARS, S/O.M.K.SUDHAKARAN, THALAKKATTU,
AVALOOKKUNNU P.O., ALAPPUZHA.
263 ADDL.R263 - BINDU.S.
AGED 38 YEARS, W/O.SURESH, SREEVILAS HOUSE,
PATHIRAPPALLY P.O., PATHIRAPPALLY.
264 ADDL.R264 - AJITHKUMAR.B
AGED 38 YEARS, S/O.BHASKARAN KARTHA, ADAYIRETH
HOUSE, ANGADIKKAL NORTH P.O., KAIPPATTOOR VIA,
PATHANAMTHITTA.
(ADDL.RESPONDENTS 261 TO 264 ARE IMPLEADED AS PER
ORDER DTD. 15/1/19 IN IA NO.4/19.)
265 ADDL.R265 - RAJEEV R., AGED 52 YEARS,
S/O.RAGHAVAN NAIR, SREERAGAM, PERUMGULAM P.O.,
KOTTARAKKARA, PIN - 691566, KOLLAM DISTRICT
(WHO WAS WORKING AS EMPANELLED CONDUCTOR AT
CHADAYAMANGALAM DEPOT, KSRTC).
266 ADDL. R266 - N. BIJU, AGED 46 YEARS, S/I. NARAYANA
PILLAI, KATTUSSERIL VEEDU, KULAKKADA P.O.,
KOTTARAKKARA, PIN - 691 521, KOLLAM DISTRICT
(WHO WAS WORKING AS EMPANELLED CONDUCTOR AT ADOOR
DEPOT, KSRTC).
267 ADDL. R267 - SUNITHAKUMARI, AGED 42 YEARS,
W/O. THANKARAJ T.P., UNNITHAN POIKAYIL VEEDU,
MALAPEROOR, MANJAPA P.O., AYUR, PIN - 691 533,
KOLLAM DISTRICT
(WHO WAS WORKING AS EMPANELLED CONDUCTOR AT PUNALUR
DEPOT, KSRTC).
(ADDL.RESPONDENTS 265 TO 267 ARE IMPLEADED AS PER
ORDER DATED 21/1/19 IN IA NO.7/19.)
WA2248/2018 & con.cases
-: 28:-
268 ADDL. R268 - RAJESH V.K.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA,
RESIDING AT KAVITHA BHAVAN,
EDAPPARIYARAM P.O., ELANTHOOR,
PATHANAMTHITTA-689643.
269 ADDL.R269 - SANTHOSH KUMAR M.R.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT MANAKUZHI MURUPPEL,
ELAKOLLOR P.O. KONNI, PATHANAMTHITTA-689645.
270 ADDL.R270 - PRASANTH R,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA,
RESIDING AT USHAS, ELANTHOOR P.O.,
PATHANAMTHITTA -689645.
271 ADDL.R271 - SHYLESH V.K,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT VEMPANATTU HOUSE,
VALLICODE P.O. PATHANAMTHITTA-68659.
272 ADDL.R272 - JOHN THOMAS,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT KUTHUKALLUNKAL HOUSE,
ELANTHOOR EAST P.O. PATHANAMTHITTA-689643.
273 ADDL.R273 - V.K. RAJEEV KUMAR,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT INCHAPPARAMURUPPEL H.S
THENGUMKAVU P.O. MALLASSERRY,
PATHANAMTHITTA-689646.
274 ADDL.R274 - ULLAS S,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT KOTTARATHIL MURUPPEL
V.KOTTAYAM P.O. PATHANAMTHITTA-689656.
WA2248/2018 & con.cases
-: 29:-
275 ADDL.R275 - SAIJU P,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT NJANDUKALLIL HOUSE,
MUNDUKOTTACKAL P.O., PATHANAMTHITTA-689649.
276 ADDL.R276 - PRADEEP KUMAR C,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT CHELLIYIL VADAKKETHIL (H),
NALKALIKKAL P.O. ARANMULA,
PATHANAMTHITTA-689533.
277 ADDL.R277 - ARUNKUMAR U,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT THANNINIKUNNATHIL,
KOONAMKARA P.O., RANNI, PATHANAMTHITTA.
278 ADDL.R278 - JOJI VARGHESE,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT PANDIYATHU, MALAKKARA P.O.,
EDAYARANMALA VIA, PATHANAMTHITTA-689532.
279 ADDL.R279 - S. RAJESH,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, KONNY,
RESIDING AT THAZHATHETHIL VEEDU,
MANGARAM, KONNY P.O. PATHANAMTHITTA.
280 ADDL.R280 - SANTHOSH KUMAR C.G.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT CHITTACKATTU VEEDU,
PRAKKANAM P.O., PATHANAMTHITTA-689643.
281 ADDL.R281 - K.G.RAJESH,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT KUZHIKKATTU HOUSE,
ELAKOLLAR P.O. KONNY, PATHANAMTHITTA.
282 ADDL.R282 - SIBI S.NAIR,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, KONNI,
RESIDINGAT KAVUNKAL THUNDIYIL,
CHELLACKADU P.O. RANNI,
PATHANAMTHITTA-689677.
WA2248/2018 & con.cases
-: 30:-
283 ADDL.R283 RAJESH R.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT THOTTUMKAL HOUSE,
KOONAMKARA P.O. PUTHUKKADA,
RANNI, PERUNAD-689711.
284 ADDL.R284 - SAJU P. GEORGE,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT PULLONAL HOUSE,
PARIYARAM P.O. ELANTHOOR,
PATHANAMTHITTA-689643.
285 ADDL.R285 - SREEKUMAR B,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT VALIYAMADATHIL PUTHENVEEDU,
MANNADY P.O.,PATHANAMTHITTA-691530.
286 ADDL.R286 - SHIBU SAM,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PATHANAMTHITTA
RESIDING AT VADAKKUMKARAMANNIL HOUSE,
NALLANIKUNNU, ELAVUMTHITTA P.O.,
PATHANAMTHITTA-689625.
287 ADDL.R287 - SANTHOSH K.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, CHALAKKUDY,
RESIDING AT KANOUR HOUSE,
VELLARAKKAD P.O., ERUMAPETTY VIA,
THRISSUR-680584.
288 ADDL.R288 - DILEEP KUMAR M.R.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, PAPPANAMCODE, THIRUVANANTHAPURAM
RESIDING AT IVIN COTTAGE, VENPAKAL,
VENPAKAL, ARRALLUMMOODU VIA,
THIRUVANANTHAPURAM - 695123.
289 ADDL.R289 - V.S.PRAMOD KUMAR,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM
RESIDING AT T.C.50/1504,
VAYALANIKATHU VEEDU, KARAMANA P.O.,
THIRUVANANTHAPURAM-695052.
WA2248/2018 & con.cases
-: 31:-
290 ADDL.R290 - L. RATHEESH,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, KATTAKADA,
RESIDING AT VAZHACHIRAVILA VEEDU,
KUTTICKAL P.O., THIRUVANANTHAPURAM-695574.
291 ADDL.R291 - R.RAJESH KUMAR,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT R.S.NIVAS, KOOTTAPPANA,
ARALUMMMOODU P.P. NEYYATTINKARA.
292 ADDL.R292 - S.G.SAJITH KUMAR,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT ASAN VILA PUTHENVEEDU,
NEYYATTINKARA P.O.,THIRUVANANTHAPURAM-695121.
293 ADDL.R293 - N.K.MAHENDRA RAJ,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT M.S.NIVAS, BAGAVATHIPARA M
KATHIRUKULAM, VELLANAD, THIRUVANANTHAPURAM-695543.
294 ADDL.R294 - A.V.RAJU,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT CHUKKAMATHU VEEDU,
NEW POST OFFICE, CHIRAYINKEEZHU P.O.,
THIRUVANANTHAPURAM-695304.
295 ADDL.R295 - A.ARUN,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT POOJA NIVAS GRAMAM,
PARASSALA P.O., THIRUVANANTHAPURAM-695502.
296 ADDL.R296 - P.SATHIKUMAR,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT S.L.BHAVAN, NEYYATTINKARA,
MULLUVILA P.O., THIRUVANANTHAPURAM.
297 ADDL.R297 - JAYARAJ R.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT JAYARAJ BHAVAN,
MYLODE P.O. KAYILA, KOLLAM-691537.
WA2248/2018 & con.cases
-: 32:-
298 ADDL.R298 - K.SAJEEV,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT KALLARAKKALVILA PUTHEN VEEDU
PALLICHAL, NEMOM P.O.,PIN-695020.
299 ADDL.R299 - G.K.RAJESH,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT AKARATHUVILA PUTHEN VEEDU,
AMARAVILA, AMARAVILA P.O.,
THIRUVANANTHAPURAM-695122.
300 ADDL.R300 - K.SYAM KUMAR,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT MANI BHAVAN,
CONVENT ROAD, POTTAVILA,
NEMOM P.O.,THIRUVANANTHAPURAM-695020.
301 ADDL.R301 - P.S.BINEESHLAL,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT PALAMOOTTIL, EDAKULANGARA P.O.,
KARUNAGAPPALLY, KOLLAM-690523.
302 ADDL.R302 - ARUN G.NAIR,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT ROHINI BHAVAN, PORUNTHAMON,
PULIMATH P.O., THIRUVANANTHAPURAM-695612.
303 ADDL.R303 - RAKESH M.I,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT VAISHAKAM,
AISWARYA NAGAR, KOTTAMON, ARAYAOOR P.O.
304 ADDL.R304 - ANEESH S.S.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT ANEESH BHAVAN,
VIJANOOR VADAKAKKARA, THATHIYOOR,
AKOM P.O., THIRUVANANTHAPURAM-695503.
305 ADDL.R305 - ARUN RAJ S.R,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT PUTHUVALVILA PUTHENVEEDU,
NADUKADU, THIRUVANANTHAPURAM-695020.
WA2248/2018 & con.cases
-: 33:-
306 ADDL.R306 - UDAYAKUMAR K.,
EMPANELLED CONDUCTOR (NOT WORKING)
KSRTC, THIRUVANANTHAPURAM CENTRAL,
RESIDING AT MURALIKA, KOLIYACODE P.O.,
VENJARAMOODU VIA, THIRUVANANTHAPURAM-695607.
(ADDL.RESPONDENTS 268 TO 306 ARE IMPLEADED AS PER
ORDER DATED 21/1/19 IN IA NO.8/19.)
307 ADDL.R307 - MADHU T.M., THACHAPPILLIL HOUSE,
KIZHAKKUMPURAM, SHANTHI NAGAR, CHENDAMANGALAM P.O.,
ERNAKULAM DISTRICT.
308 ADDL.R308 - PRAJITH G., PRAJITH BHAVAN,
KALAVOOR P.O., ALAPPUZHA DISTRICT.
309 ADDL.R309 - SAMPATH C.R., SAMPATH NIVAS,
THURAVOOR, NEAR MILMA FACTORY, THURAVOOR SOUTH,
ALAPPUZHA DISTRICT.
310 ADDL.R310 - RAJESH P.R., PATHIKALAYIL HOUSE,
ALAPPARA, KANNARA P.O., THRISSUR DISTRICT.
311 ADDL.R311 - JAYAPRAKASH P., PARASSERI HOUSE,
THENUR POST, PARALI, PALAKKAD DISTRICT.
312 ADDL.R312 - DINESHBABU M., UPPUKULAM,
ALANALLUR, PALAKKAD DISTRICT.
313 ADDL.R313 - M.V.VINODKUMAR, AMAL NIVAS,
THALAMUNDA, KANHIRODE P.O., KANNUR DISTRICT.
314 ADDL.R314 - KUMARY AJITHA A., NEELAMBARI,
PULIKKARA, BGHARATHINNOOR P.O., THIRUVANANTHAPURAM.
315 ADDL.R315 - B. MANOJ, MANOJ MANDIRAM,
VALIYAKUNNU, ATTINGAL, THIRUVANANTHAPURAM.
316 ADDL.R316 - RAJANI P., ASOKA VILASAM, NELLIKUNNU,
MYLAMOODU P.O. BHARATHANOOR, THIRUVANANTHAPURAM.
317 ADDL.R317 - MURUKESAN K., NADUVAN HOUSE,
ERIMAYUR P.O., PALAKKAD DIST.
318 ADDL.R318 - DINESAN V., VAROT HOUSE,
MARANCHERY P.O., MALAPPURAM DISTRICT.
WA2248/2018 & con.cases
-: 34:-
319 ADDL.R319 - DINESH KUMAR A.,
KALAVOOR VEEDU, VANCHIYOOR P.O.,
THIRUVANANTHAPURAM.
320 ADDL.R320 - M. MANU, VALIYAVILA VEEDU,
VAKKOM, THIRUVANANTHAPURAM.
321 ADDL.R321 - BAIJU A., BAIJU MANDIRAM,
VENNIKKODU P.O., THIRUVANANTHAPURAM.
322 ADDL.R322 - AJU KUMAR G., CHARUVILA VEEDU,
KUZHIYAM, AZHOOR, THIRUVANANTHAPURAM.
323 ADDL.R323 - PRAVEEN G., PRAVEEN NIVAS,
CHEMMARUTHY, THIRUVANANTHAPURAM.
324 ADDL.R324 - JAYASINGH S., THULASI NIVAS,
VARKALA, THIRUVANANTHAPURAM.
325 ADDL.325 - HARISANKAR K.S., SYAM KRISHNA,
ARAMADA P.O., THIRUVANANTHAPURAM.
326 ADDL.R326 - SHAJI KUMAR, THYKOTTATHIL PUTHENVEEDU,
KORANI, THIRUVANANTHAPURAM.
327 ADDL.R327 - THILAKAN T., CHARUVILA VEEDU,
PALLICKAL P.O., THIRUVANANTHAPURAM.
328 ADDL.328 - VICTOR S.V., CHRISTUVILA,
MARUTHANKUNNU P.O., THIRUVANANTHAPURAM.
329 ADDL.R329 - JEENA K.J., KUMBANAD KIZHAKKE CHARUVIL,
MALAYALAPUZHA, PATHANAMTHITTA.
330 ADDL.R330 - T.K.FIJIMON, THALAPPILLY HOUSE,
MANAPPALLY AYYAMPALLY P.O., ERNAKULAM.
331 ADDL.R331 - S.D.JOSHY, SASTHAMPARAMBU,
NAYARAMBALAM, ERNAKULAM.
332 ADDL.R332 - V.K.KRISHNAN, VIRUTHUMKANDATHIL HOUSE,
KOMPANAD, ERNAKULAM.
333 ADDL.R333 - PRABHAKARAN T.K., THAZHAPARAMBIL HOUSE,
KANJIRAMATTOM P.O., ERNAKULAM.
334 ADDL.R334 - E.T.ANIL KUMAR, KURUPPATHU HOUSE,
THIRUVANKULAM, ERNAKULAM.
WA2248/2018 & con.cases
-: 35:-
(ADDL.RESPONDENTS 307 TO 334 ARE IMPLEADED AS PER
ORDER DATED 21/1/19 IN IA NO.9/2019.)
R1 BY SMT.K.R.DEEPA, SR.GOVT.PLEADER
R2 BY ADVS.SRI.E.K.NANDAKUMAR (SR.)
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.P.GOPINATH MENON
SRI.JOSON MANAVALAN
SRI.K.JOHN MATHAI
SRI.KURIAN THOMAS
SRI.PAULOSE C. ABRAHAM
SMT.PARVATHY KOTTOL
R3 BY ADV.SRI.P.C.SASIDHARAN
R4 BY ADV.SRI.BABU JOSEPH KURUVATHAZHA
R5 TO R57 BY ADVS.SRI.C.S.DIAS
SRI.N.K.SUBRAMANIAN
SMT.MARIA ELIZABETH WILSON
SMT.RAYMOND GEORGE DIAS
SMT.SNEHA VIJAYAN
R58 TO R67 BY ADV.SRI.N.SASIDHARAN UNNITHAN
R68 & R69 BY ADVS.SRI.K.RAMACHANDRAN
SRI.T.P.PRADEEP
SRI.S.SREEDEV
SRI.P.K.SATHESH KUMAR
R70 TO R79 BY ADVS.SRI.JUSTINE K.P.(KARIPAT)
SRI.JOSEPH GEORGE A.
R80 TO R100 BY ADV.SRI.N.SASIDHARAN UNNITHAN
R101 & R102 BY ADV.SRI.K.RAMACHANDRAN
R103 TO R260 BY ADVS.SRI.P.A.MOHAMMED SHAH
SRI.SOORAJ T. ELENJICKAL
SRI.K.ARJUN VENUGOPAL
SMT.HARITHA V.A.
SRI.SIDHARTH B. PRASAD
SRI.NANDAGOPAL V.
R261 TO R264 BY ADV.SRI.B.PRAMOD
R265 TO R267 BY ADV.SRI.B.PUSHPANGADHAN PILLAI
R268 TO R306 BY ADVS.SRI.KALEESWARAM RAJ.
SRI.VARUN C. VIJAY
SMT.ARUNA A.
SMT.THULASI K. RAJ
SMT.RIYA RAYMOL IYPE
R307 TO R334 BY ADVS.DR.K.P.SATHEESAN(SR.)
SRI.P.MOHANDAS
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.01.2019, ALONG
WITH WA.2273/2018, WA.2283/2018 & WA.2289/2018, THE COURT ON
04.02.2019 DELIVERED THE FOLLOWING:
WA2248/2018 & con.cases
-: 36:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR.JUSTICE R.NARAYANA PISHARADI
MONDAY, THE 4TH DAY OF FEBRUARY 2019/15TH MAGHA, 1940
W.A.No. 2273 of 2018
AGAINST THE JUDGMENT DATED 15-10-2018 IN WP(C).NO.29690/2017
OF THIS COURT
APPELLANT/PETITIONER:
SOUMYA C.R.,
W/O. VIVEK V.S,
SREE NIKETHAN VENGANNOOR P.O.,
THIRUVANANTHAPURAM DISTRICT.
BY ADVS. SRI.T.R.HARIKUMAR
SRI.ARJUN RAGHAVAN
SRI.ADITHYA RAJEEV
RESPONDENTS/RESPONDENTS:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION LTD.,
(KSRTC), REPRESENTED BY ITS MANAGING DIRECTOR,
TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM - 695 023.
2 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION LTD.
(KSRTC), TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM - 695 023.
3 THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM PALACE P.O.,
THIRUVANANTHAPURAM - 695 004.
WA2248/2018 & con.cases
-: 37:-
4 THE SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,
PATTOM PALACE P.O., THIRUVANANTHAPURAM - 695 004.
5 THE REGIONAL OFFICER,
KERALA PUBLIC SERVICE COMMISSION,
REGIONAL OFFICE,
CORPORATION BUILDING, KOLLAM-691 001.
R1 & R2 BY ADVS.SRI.E.K.NANDAKUMAR(SR.)
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.P.GOPINATH MENON
SMT.K.PARVATHY
SRI.JOSON MANAVALAN
SRI.K.JOHN MATHAI
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
R3 TO R5 BY ADV. SRI.P.C.SASIDHARAN(B/O)
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.01.2019, ALONG
WITH WA.2248/2018, WA.2283/2018 & WA.2289/2018, THE COURT ON
04.02.2019 DELIVERED THE FOLLOWING:
WA2248/2018 & con.cases
-: 38:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR.JUSTICE R.NARAYANA PISHARADI
MONDAY, THE 4TH DAY OF FEBRUARY 2019/15TH MAGHA, 1940
W.A.No. 2283 of 2018
AGAINST THE JUDGMENT DATED 15-10-2018 IN WP(C).NO.10045/2017
OF THIS COURT
APPELLANTS/PETITIONERS IN W.P.:
1 LINISH K., AGED 41 YEARS,
S/O ACHUTHAN, KAVALANCHERY HOUSE,
VALLASSERY P.O, KOZHIKODE DISTRICT.
2 BIJEESH KUMAR P.P.,
AGED 37 YEARS,
S/O. BHASKARAN P., PUNATHIL HOUSE, KONOT P.O,
KUNNAMANGALAM VIA, KOZHIKODE DISTRICT.
3 SUNILKUMAR,
AGED 42 YEARS,
S/O. MADHAVAN NAIR M, MELEDATH HOUSE, MALAPRAM,
CHRUPPA P.O, KOZHIKODE DISTRICT.
4 KRISHNA DASAN P.,
AGED 40 YEARS
S/O. RAVEENDRAN E, PERUPILAVIL HOUSE, MEENACHANDA,
ARTS COLLEGE P.O, KOZHIKODE DISTRICT.
5 RAJESH M.K.,
AGED 38 YEARS,
S/O. GOPALAN, MEETHALEKUZHIYIL PUTHOORVATTAM,
THURUTHIYAD, KOZHIKODE DISTRICT.
BY ADVS.
SRI.P.NANDAKUMAR
SMT.AMRUTHA SANJEEV
SRI.S.ANEESH
WA2248/2018 & con.cases
-: 39:-
RESPONDENTS/RESPONDENTS IN W.P.:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS MANAGING DIRECTOR,
THIRUVANANTHAPURAM- 695 001.
2 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,
THIRUVANANTHAPURAM-695 001.
3 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
TRANSPORT (A) DEPARTMENT,
THIRUVANANTHAPURAM-695 001.
R1 BY ADVS.SRI.E.K.NANDAKUMAR(SR.)
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.P.GOPINATH MENON
SMT.PARVATHY KOTTOL
SRI.JOSON MANAVALAN
SRI.K.JOHN MATHAI
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
R2 BY ADV.SRI.P.C.SASIDHARAN
R3 BY SMT.K.R.DEEPA, SR.GOVT.PLEADER
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.01.2019, ALONG
WITH WA.2248/2018, WA.2273/2018 & WA.2289/2018, THE COURT ON
04.02.2019 DELIVERED THE FOLLOWING:
WA2248/2018 & con.cases
-: 40:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR.JUSTICE R.NARAYANA PISHARADI
MONDAY, THE 4TH DAY OF FEBRUARY 2019/15TH MAGHA, 1940
W.A.No. 2289 of 2018
AGAINST THE JUDGMENT DATED 15-10-2018 IN WP(C).NO.10698/2017
OF THIS COURT
APPELLANTS/PETITIONERS 1 TO 7:
1 KISHORE.K, S/O KARUNAKARAN PILLAI,
KAIPPALLIL VEEDU,
KOLLAM DISTRICT.
2 BINUKUMAR,S/O. SADANANDAN CHETTIYAR,
VAYALITHARA VEEDU, KOLLAM DISTRICT.
3 BALAGOPAL K.R.,S/O. K. RAMACHANDRAN NAIR,
THIRUVONAM,MLR-22 (A), MANGALAM LANE,
SASTHAMANGALAM, THIRUVANANTHAPURAM DISTRICT.
4 ABHILASH,S/O. ARAVINDAKSHAN, PAIGANDAPADINJATTETIL,
VADAKKUMBHAGOM, CHAVARA SOUTH P.O.,
KOLLAM DISTRICT.
5 ANOOP B.S.,S/O. BALAKRISHNAN, LATHA SADANAM,
CHEMMAKKAD P.O., PERINAD, KOLLAM DISTRICT.
6 PRAVDA R.,SREENILAYAM, AYIRANELOOR P.O., EDAMON-34,
KOLLAM DISTRICT.
7 ARUN K.S.,
ARUN NIVAS, NEAR POST OFFICE, DHANUVACHAPURAM P.O.,
THIRUVANANTHAPURAM-695 503.
BY ADV. SRI.O.D.SIVADAS
WA2248/2018 & con.cases
-: 41:-
RESPONDENTS/RESPONDENTS & 8TH PETITIONER:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT HOUSE
THIRUVANANTHAPURAM -695001,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT HOUSE, THIRUVANANTHAPURAM-695 001.
3 KERALA PUBLIC SERVICE COMMISSION,
PATTOM, THIRUVANANTHAPURAM-695 004,
REPRESENTED BY ITS SECRETARY.
4 GIRISH KUMAR K.S.,
KOODARAPPALLY HOUSE, T.V.PURAM P.O., VAIKOM,
KOTTAYAM DSITRICT, PIN-686 606.
ADDITIONAL RESPONDENTS:
5 ADDL.R5 PRINCE LAL SASI GHOSH S.S,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
6 ADDL.R6 V S AJEESH KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
7 ADDL.R7 MAHESH S R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
8 ADDL.R8 T SHAJU
DRIVER, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
9 ADDL.R9 R.S REMYA
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
10 ADDL.R10 RAJAN P
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
11 ADDL.R11 V PRAVEEN KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
WA2248/2018 & con.cases
-: 42:-
12 ADDL.R12 V SHARMA
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
13 ADDL.R13 V A PRAJEESH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
14 ADDL.R14 RATHEESH S R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
15 ADDL.R15 RAJENDRAN ASSARI K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
16 ADDL.R16 SAJI KUMAR B
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
17 ADDL.R17 S J SAJEEV KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
18 ADDL.R18 SREEJITH S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
19 ADDL.R19 V VIJITH VIJAYAN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
20 ADDL.R20 SREEKANTH S S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
21 ADDL.R21 SHAMNAD S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
22 ADDL.R22 R RATHEESH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
23 ADDL.R23 S SAJU
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
WA2248/2018 & con.cases
-: 43:-
24 ADDL.R24 S SAJAN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
25 ADDL.R25 SHIBU RAJ M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
26 ADDL.R26 S SHABU RAJ
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
27 ADDL.R27 M MURUGAN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
28 ADDL.R28 K S RAJEEV KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
29 ADDL.R29 V SUBHASH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
30 ADDL.R30 SHIBU T A
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
31 ADDL.R31 MAHESH G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
32 ADDL.R32 V AJEESH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
33 ADDL.R33 V ARUN KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
34 ADDL.R34 V K SUNIL KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
WA2248/2018 & con.cases
-: 44:-
35 ADDL.R35 M S MANOJ
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
36 ADDL.R36 A SAJID
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
37 ADDL.R37 S S KISHORE KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
38 ADDL.R38 T L SENAL KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
39 ADDL.R39 R SAJUMON
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
40 ADDL.R40 S S SAJIN SHARAF
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
41 ADDL.R41 R SURESH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
42 ADDL.R42 P SATHEESH KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
43 ADDL.R43 J R JOY
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
44 ADDL.R44 M RENJITH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
WA2248/2018 & con.cases
-: 45:-
45 ADDL.R45 SIVAPRIYA S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
46 ADDL.R46 H SULAIMAN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
47 ADDL.R47 D SHAJI
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
48 ADDL.R48 R ANIL KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
49 ADDL.R49 B ARUN KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
50 ADDL.R50 R S CHANDRA SEKHAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
51 ADDL.R51 D S KISHOR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
52 ADDL.R52 M M NAVAS
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
53 ADDL.R53 INDU RAVEENDRAN S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
54 ADDL.R54 R THANKARAJAN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
WA2248/2018 & con.cases
-: 46:-
55 ADDL.R55 VINOD R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
56 ADDL.R56 S RAHUL
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
57 ADDL.R57 M S PRAVEEN KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
58 ADDL.R58 SINDHU L
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
59 ADDL.R59 SHEELA S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
60 ADDL.R60 SIVAPRASAD S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
61 ADDL.R61 S P NISANTH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
62 ADDL.R62 U UMESH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
63 ADDL.R63 D LALU ALEX
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
64 ADDL.R64 M MAHESH
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
WA2248/2018 & con.cases
-: 47:-
65 ADDL.R65 MOHAMED SIDIKK M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
66 ADDL.R66 NIRMAL M J
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
67 ADDL.R67 I LENIN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
68 ADDL.R68 JIJIMON S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
69 ADDL.R69 F SURESH BABU
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
70 ADDL.R70 M MANIKANTAN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, FORT,
THIRUVANANTHAPURAM, PIN-695023.
71 ADDL.R71 SUGUNAN G M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
72 ADDL.R72 SHIBU S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
73 ADDL.R73 AJAIKIRAN Y L
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
74 ADDL.R74 PRASANTH B S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
WA2248/2018 & con.cases
-: 48:-
75 ADDL.R75 SAJIKUMAR V V
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
76 ADDL.R76 RATHEESH KUMAR N J
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
77 ADDL.R77 GOPAKUMAR M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
78 ADDL.R78 CHOWDHARI T
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
79 ADDL.R79 SHAJU KUMAR S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
80 ADDL.R80 PRADEEP M R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
81 ADDL.R81 S SUNIL KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
82 ADDL.R82 SHAJI S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
83 ADDL.R83 R JOSE
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
(ADDL.R5 TO R83 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.NO.01/2018)
WA2248/2018 & con.cases
-: 49:-
84 ADDL.R84 SANTHOSH KUMAR.B.,
NAMBIOLIL HOUSE,VAZHOOR.P.O., KODUNGOOR, KOTTAYAM,
CONDUCTOR, KATTAPPANA DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686504.
85 ADDL.R85 BIJESH.P.R.
POOTHAKUZHIYIL HOUSE, CHITTADY.P.O., KANJIRAPALLY,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686512.
86 ADDL.R86 SAJI THOMAS, KALLOLICKAL HOUSE,
PALAMPRA.P.O., KANJIRAPALLY, KOTTAYAM,
CONDUCTOR, NEDUKANDAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686518.
87 ADDL.R87 VINAYACHANDRAN P.B.
PUTHENPURACKAL HOUSE, MADUKKA.P.O.,
KOSADY MUDAKAYAM, KOTTAYAM,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686513.
88 ADDL.R88 SHANAVAS V. BAKER
VATTAPARAMBIL, MUNDAKAYAM.P.O., VARIKKANI,
KOTTAYAM.P.O.,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686574.
89 ADDL.R89 SURESHKUMAR M.T
MANJAPPALIKUNNEL HOUSE, PONKUNNAM P.O.,
CHIRAKKADAVU, KOTTAYAM,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686506.
90 ADDL.R90 SAJIMON
PARAKKADAVIL HOUSE, YENDAYUR.P.O., KOTTAYAM,
CONDUCTOR, ERATTUPETTA DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686514.
91 ADDL.R91 SATHESSH.G.
LAKSHMI NIVAS, EANTHAYUR.P.O., KOTTAYAM,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686510.
92 ADDL.R92 V.C. BAIJU
MATTAPPALLI HOUSE, CHIRAKKADAVU EAST.P.O.,
KOTTAYAM,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686520.
WA2248/2018 & con.cases
-: 50:-
93 ADDL.R93 K.T. ABHILASH,
KURUNNUMALA HOUSE, KARINILAM.P.O., MURIKKUMVAYAL,
KOTTAYAM,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686513.
94 ADDL.R94 AJESHMON K.R
KALARICKAL, VENGATHANAM.P.O., PALAPRA, KOTTAYAM,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686512.
95 ADDL.R95 SHINUMON.K.P.
KUZHPALLIKUNNEL, CHIRAKKADAVU CENTRE,
THEKKETHUKAVALA, KOTTAYAM,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686520.
96 ADDL.R96 SAILVE.M.K
MADHU BHAVANAM, THEKKETHUKAVALA.P.O.,
CHIRAKKADAVU, KOTTAYAM,
CONDUCTOR, PONKUNNAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION-686519.
(ADDL.R84 TO R96 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.NO.03/2018)
97 ADDL.R97 SATHEESH KUMAR R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
98 ADDL.R98 SANTHOSH G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
99 ADDL.R99 SHIBU T
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
100 ADDL.R100 GOPAKUMAR S I
DRIVER, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
101 ADDL.R101 MADHU S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
102 ADDL.R102 ROY S K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
WA2248/2018 & con.cases
-: 51:-
103 ADDL.R103 JAYAPRAKASH B
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
104 ADDL.R104 ARUN M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
105 ADDL.R105 SREEKANDAN S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695018.
106 ADDL.R106 BIJU M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
107 ADDL.R107 SHIJU R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
108 ADDL.R108 SHAFEEK M G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
109 ADDL.R109 AJI S R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
110 ADDL.R110 LIJULAL K S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
111 ADDL.R111 UNNIRAJ R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
112 ADDL.R112 SAJEEV S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
113 ADDL.R113 RATHEESHKUMAR K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
114 ADDL.R114 VINISTON L
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
WA2248/2018 & con.cases
-: 52:-
115 ADDL.R115 JAYAMOHANAN M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
116 ADDL.R116 ANEESH D S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
117 ADDL.R117 RAJEESH R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
118 ADDL.R118 PRAKASHKUMAR G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
119 ADDL.R119 ANILKUMAR K G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
120 ADDL.R120 SURESHKUMAR S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
121 ADDL.R121 SURESHKUMAR D P
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN-695033.
122 ADDL.R122 JAYAPRAKASH R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN-695033.
123 ADDL.R123 UMESH S P
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN-695033.
124 ADDL.R124 KRISHNAKUMAR T
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
125 ADDL.R125 JACOB XAVIOUR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
126 ADDL.R126 RENJITH I V
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
WA2248/2018 & con.cases
-: 53:-
127 ADDL.R127 ANOOP N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
128 ADDL.R128 SHAJI M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
129 ADDL.R129 GOHINKUMAR P G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
130 ADDL.R130 JESTINRAJ M N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
131 ADDL.R131 PRASANTHKUMAR S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
132 ADDL.R132 GNANASEKHAR S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
133 ADDL.R133 BINU V K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
134 ADDL.R134 RADHAKRISHNAN N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
135 ADDL.R135 PREMKUMAR S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
136 ADDL.R136 BENNET SINGH T
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
137 ADDL.R137 SHAIJU S PANICKER
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
138 ADDL.R138 NARENDRAKUMAR K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
WA2248/2018 & con.cases
-: 54:-
139 ADDL.R139 ANILKUMAR K K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
140 ADDL.R140 SEKHAR A
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
141 ADDL.R141 SAJAYAKUMAR A
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
142 ADDL.R142 SANTHOSH KUMAR M
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
143 ADDL.R143 GOPI V
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
144 ADDL.R144 SUDHEER V
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
145 ADDL.R145 PRAVEEN CHANDRAN J G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
146 ADDL.R146 SURESHKUMAR G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
147 ADDL.R147 VINOD S L
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
148 ADDL.R148 SABEESHKHAN K S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
149 ADDL.R149 SAJIKUMAR N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
150 ADDL.R150 RENI J S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695023.
WA2248/2018 & con.cases
-: 55:-
151 ADDL.R151 CLEETUS Y
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
152 ADDL.R152 AUSTIN JOHNS S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
153 ADDL.R153 MADHU K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
154 ADDL.R154 CYRUS N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
155 ADDL.R155 ANILKUMAR N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
156 ADDL.R156 SAJEESHKUMAR K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
157 ADDL.R157 JAYAPRAKASH S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
158 ADDL.R158 SHIBU S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521.
159 ADDL.R159 SAJI S I
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521.
160 ADDL.R160 SHIBU M P
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521.
161 ADDLR161 SUBIN T
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521.
162 ADDL.R162 PADMAKUMAR T
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521.
WA2248/2018 & con.cases
-: 56:-
163 ADDL.R163 PRAKASH M R
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
164 ADDL.R164 JIJU P N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
165 ADDL.R165 ANILKUMAR A Y
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
166 ADDL.R166 PRAKASH A N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
167 ADDL.R167 SHAJI D
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
168 ADDL.R168 ABHILASH S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
169 ADDL.R169 ABHEESHKUMAR S K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
170 ADDL.R170 RAJIKUMAR K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
171 ADDL.R171 SONY B
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, EAST FORT,
THIRUVANANTHAPURAM, PIN-695023.
172 ADDL.R172 RAJAN D
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
WA2248/2018 & con.cases
-: 57:-
173 ADDL.R173 NOBLE PRINCE G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
174 ADDL.R174 VIJESHKUMAR N
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
175 ADDL.R175 SIVAN PILLA
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
176 ADDL.R176 RAJAGOPALAN G
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
177 ADDL.R177 SUBHASH K
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
(ADDL.R97 TO R177 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.NO.05/2018)
178 ADDL.R178 J BEENA JAYAN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
KARUNAGAPPALLY DEPOT, KOLLAM DISTRICT-691001.
179 ADDL.R179 S SAJEEV
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
KOLLAM DEPOT, KOLLAM DISTRICT-691001.
180 ADDL.R180 K T THOMAS
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
KOLLAM DEPOT, KOLLAM DISTRICT-691001.
181 ADDL.R181 B R SHIBU
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
KOLLAM DEPOT, KOLLAM DISTRICT-691001.
(ADDL.R178 TO R181 ARE IMPLEADED AS PER THE ORDER
DATED 21/12/2018 IN IA.NO.06/2018)
182 ADDL.R182 SHIBU THOMAS
S/O P THOMAS, NEDIYAVILA, PADINJATTATHIL HOSPITAL
JUNCTION, KUNDARA-691501.
183 ADDL.R183 JUDE SARRAO
S/O ARTHUR SURRAO, KADAKATHU VEEDU,
KULANGARABHAGOM, CHAVARA PO, KOLLAM, PIN-691583.
WA2248/2018 & con.cases
-: 58:-
184 ADDL.R184. JOSALIN PIOUS
S/O PIOUS, S/O PIOUS, JOSALIN NIVAS, KANAKKARA PO,
SASTHAMCOTTAH.
185 ADDL.R185 H NAZEER
S/O HASSANERKUNJU, HARAYIL VEEDU, KIDANGAYAM NORTH,
SOORANADU SOUTH PATHARAM PO.,
KARUNAGAPPALLY - 690522
186 ADDL.R186 THOMAS M JOHN
S/O MARCELIN, KATTUVILAYIL T A LAND, VILANTHARU PO
SASTHAMCOTTAH 690521
187 ADDL.R187 R ASHOKAN
S/O RAVEENDRAN, THAYYILAYYATHU, KALLELIBHAGOM P O
KARUNAGAPPALLY.
188 ADDL.R188 H MUSTHAFA
S/O HAMEED KUNJU, MANGALATHVLALLIL, S V MARKET P O
KARUNAGAPPALY.
189 ADDL.R189 M SANTHOSH
S/O MURALIDHARAN PILLAI, NADAYIL KIZHAKATHIL,
MUZHANGUDI, THODIYOOR PO, KARUNAGAPPALLY -690523
190 ADDL.R190 K RADHAKRISHNAN
S/O KOCHUKUNJU, KOLLANTE KIZHAKATHIL, VENGARA,
THODIYOOR NORTH P O, KARUNAGAPPALLY- 690523
191 ADDL.R191 Y NISSAMON
S/O SULIMAN KUNJU, V V VILLA, MUZHANGODI, THODIYOOR
PO, KARUNAGAPPALLY.
192 ADDL.R192 R VINOD
S/O V RAJAN ACHANI, RAJEEV BHAVAN, MUZHANGODI,
THODIYOOR PO, KARUNAGAPPALLY. 690523
193 ADDL.R193 SUNIL J
S/O JOSEPH, PHILOMINALAYAM, MARUTI SOUTH,
ALUMKADAVU PO, KARUNAGAPPALLY.690523
194 ADDL.R194 JASMINE PIOUS
S/O PIOUS, JOSILINE NIVAS, CHADAKATIL THEKKATHIL,
MANAKKARA PO, SASTHAMCOTTAH.
195 ADDL.R195 KRISHNA KUMAR M
S/O MURALEEDHARAKURUP, MURALEEMANDHIRAM
MUZHANGODI, KALLELIBHAGOM P O,
KARUNAGAPPALLY -690523
WA2248/2018 & con.cases
-: 59:-
196 ADDL.R196 SREERAJ S
S/O SASIDHARAN PILLAI, SREEJA NIVAS, KALLELIBHAGOM
PO, KALLUKADAVU, KARUNAGAPPALLY.
197 ADDL.R197 MUJEEB I
S/O IBRAHIM KUTTY, POCHATHARA KIZHAKATHIL, VENGA
PO, SASTHAMCOTTAH.
198 ADDL.R198 A ANEESH KUMAR
S/O ARJUNAN NAIR, BIJU BHAVANAM, KIDANGAYAM
NADUVIL, PATHARAM PO, KARUNAGAPPALLY.
199 ADDL.R199 LIJUMON A
S/O AZHAKESHAN KUTTINAKKALA BUNGALOW, THODIYOOR PO,
MUZHANGODI PO, KARUNAGAPPALLY.
200 ADDL.R200 ISHAD J
MUTTAHAYYATH PUTHEN VEED, PALLISSERIKAL PO,
SASTHAMCOTTAH.
201 ADDL.R201 S VINOD KUMAR
S/O SIVADASAN M, VRINDAVANAM, MANAPPALLY NORTH PO,
KARUNAGAPPALLY.
202 ADDL.R202 S DINESH
S/O SUGANAN, DEVALAYATH, S V MARKET PO, KOZHIKODE,
AYANIVELIKULANGARA-690573.
203 ADDL.R203. M A SURESH BABU
S/O ANOCK, GLORY BHAVANAM, MANAKKARA,
SASTHAMCOTTAH PO-690521.
204 ADDL.R204 SATHEESAN D
S/O DAMODHARAN, SARASWATHI BHAVANAM, ADINAD SOUTH,
KATTILKADAVU PO, KARUNAGAPPALLY.
205 ADDL.R205 JAYAKUMAR K
S/O KOCHUKUNJU, PAPPALITHARAYIL, VENGARA, THODIYOOR
NORTH PO, KARUNAGAPPALLY-690523.
206 ADDL.R206 M S SARATH CHANDRA BABU
S/O V MURALEEDHARAN, SARATH BHAVANAM, KIDANGAYAM
NADUVIL, PATHARAM PO, KARUNAGAPPALLY.
207 ADDL.R207 MANOJ KUMAR G
S/O GOPALAKRISHNAN, MANNATHARAYIL, EDAPPALLYKOTTA,
CHAVARA PO, KOLLAM-691583.
WA2248/2018 & con.cases
-: 60:-
208 ADDL.R208 V MOHANAN
S/O VELUTHAKUNJU, NJARAKKATTIL VEEDU, KADAPPA,
MYNAGAPPALLY PO, KARUNAGAPPALLY-690519.
209 ADDL.R209 R RAJESH
S/O RAGHAVAN, RAJESH BHAVANAM, S V MARKET PO,
KOZHIKKODU, KARUNAGAPPALLY-690518.
210 ADDL.R210 EBIN CARDOZ
S/O JOSEPH CARDOZ, J S VILLA, CLAPPANA PO,
KARUNAGAPPALLY.
211 ADDL.R211 MANU D
S/O DAMODHARAN, MANAPPALLIL HOUSE, SAKTHIKULANGARA
PO, KOLLAM-691581.
(ADDL.R182 TO R211 ARE IMPLEADED AS PER ORDR DATED
21/12/2018 IN IA.NO.07/2018)
212 ADDL.R212 SHIJU T J
AGED 40 YEARS
S/O JOSEPH, THOONGALAYIL HOUSE, KANJIHUZHI PO,
THODUPUZHA, IDUKKI DISTRICT.
(ADDL.R212 IMPLEADED AS PER ORDER DATED 21/12/2018
IN IA NO.08/2018)
213 ADDL.R213 VIJUKUMAR B
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA, DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
214 ADDL.R214 ANILKUMAR A
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA, DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
215 ADDL.R215 RATHEESH K S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA, DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
216 ADDL.R216 P SANALKUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA, DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
WA2248/2018 & con.cases
-: 61:-
217 ADDL.R217 K GOPAKUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA, DEPOT,
THIRUVANANTHAPURAM, PIN-695121.
218 ADDL.R218 ABIJITH V S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIKAS BHAVAN DEPOT, THIRUVANANTHAPURAM, PIN-695033.
219 ADDL.R219 HAREESH BABU S
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023.
220 ADDL.R220 G RAJAN
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023.
221 ADDL.R221 G SARAN KUMAR
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, PAPPANAMCODE,
THIRUVANANTHAPURAM, PIN-695018.
(ADDL.R213 TO R221 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.NO.11/2018).
222 ADDL.R222 JOSHY P M
PADIKAPARAMBIL HOUSE, S PURAM PO, KOTTAYAM-686532,
CONDUCTOR, KOTTAYAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
223 ADDL.R223 SUNOJ PS
PUTHUCHIRAYIL HOUSE, PULIKUTTYSSERY PO, KOTTAYAM-
686015, CONDUCTOR, KOTTAYAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
224 ADDL.R224 K K RATHEESH KUMAR
KUNNUPARAMBIL, S PURAM PO, KOTTAYAM-686532,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION.
225 ADDL.R225 K A KUNJUMUHAMMED
KOORKALKALAYIL HOUSE, KILIROOR NORTH PO,
KOTTAYAM-686020, CONDUCTOR, KOTTAYAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
WA2248/2018 & con.cases
-: 62:-
226 ADDL.R226 C C SASIDHARAN
CHIRAYIL, PATHAMUTTOM PO, KOTTAYAM
NOW RESIDING AT VALUCHIRAYIL, KUZHIMATTOM,
KOTTAYAM-685533,
CONDUCTOR, KOTTAYAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
227 ADDL.R227 OMANAKUTTAN V S
VELLARAYIL HOUSE, SOUTH PAMPADY, KOTTAYAM-686521,
CONDUCTOR, KOTTAYAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
228 ADDL.R228 ARUNKUMAR A S
ANIL BHAVAN, COLLECTORATE PO, MULLANKUZHI,
KOTTAYAM-686002,
CONDUCTOR, KOTTAYAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
229 ADDL.R229 JYOTHISH P VASU
PUTHENPURAYIL, THIRUVANCHOOR, KOTTAYAM-686019,
CONDUCTOR, KOTTAYAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
230 ADDDL.R230 SATHEESH CHANDRA MOHAN M B
MAMPARAMPIL HOUSE, VELOOR PO, KOTTAYAM-686003,
CONDUCTOR, KOTTAYAM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
231 ADDLR231 K N SHAJIMON
KOCHULONUMKARI HOUSE, MOTHEDATHUKAVU,
T V PURAM PO, VAIKOM-686606,
CONDUCTOR, VAIKOM DEPOT,
KERALA STATE ROAD TRANSPORT CORPORATION.
(ADDL.R222 TO R231 ARE IMPLEADED AS PER ORDER DATED
21/12/2018 IN IA.NO.13/2018)
232 ADDL.R 232- JOHN THOMAS,
AGED 43 YEARS
S/O.K.C.THOMAS, EMPANELED CONDUCTOR, K.S.R.T.C.,
PATHANAM,THITTA DEPOT, 689045, AND RESIDING AT
KUTHUKALLUMKAL HOUSE,
ELANTHOOR EAST P.O., PIN 689643.
233 ADDL.R 233-AMBIKA K.,
AGED 45 YEARS
D/O.PONNAMMAL, EMPANELLED CONDUCTOR, K.S.R.T.C.,
PATHANAMTHITTA DEPOT, 689645, AND RESIDING AT
MURUGAVILASAM, PANNIVIZHA, ANANDAPALLY, P.O.ADOOR.
WA2248/2018 & con.cases
-: 63:-
234 ADDL. R234- ASWATHY V.R.,
AGED 32 YEARS
D/O.RADHAKRISHNAN NAIR, EMPANELLED CONDUCTOR,
K.S.R.T.C., PATHANAMTHITTA DEPOT, 689645, AND
RESIDING AT VAZHAYIL HOUSE, VADASERIKARA P.O.,
PATHANAMTHITTA-689662.
235 ADDL.R235-ABHILASH, K.S.,
AGED 36 YEARS
S/O.SASI, EMPANELLED CONDUCTOR, K.S.R.T.C.,
PATHANAMTHITTA DEPOT, 689645, AND RESIDING AT
KOLLAMPARAKUPPATHIL HOUSE, UTHIMOODU P.O.,
PATHANAMTHITTA-689672.
236 ADDL.R 236- S.ULLAS,
AGED 44 YEARS
S/O.SOMAN K., EMPANELLED CONDUCTOR, K.S.R.T.C.,
PATHANAMTHITTA DEPOT, 689645, AND RESIDIGN AT
KOTTARATHIL MURUPPEL, V.KOTTAYAM P.O., 689656.
(ADDL.R232 TO R236 ARE IMPLEADED AS PER ORDER DATED
7/1/2019 IN IA 14/18)
237 ADDL.R-237 -BIVIN KUMAR S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
238 ADDL.R238- SURESH K.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
(ADDL.R237 & ADDL.R238 ARE IMPLEADED AS PER ORDER
DATED 7/1/19 IN IA 15/18)
239 ADDL.R 239-K.R.SHIBU,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521.
240 ADDL.R-240-ANIL DAS V.L.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
KATTAPPANA DEPOT, IDUKKI, PIN-685508.
241 ADDL.R 241- GOPAKUMAR G.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
242 ADDL.R-242-ABHILASH S.NAIR,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHPAURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023.
WA2248/2018 & con.cases
-: 64:-
243 ADDL.R 243- V.VIPINKUMAR,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023.
244 ADDL.R 244-SAJEEVKUMAR T.S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023.
245 ADDL.R 245-AJIKUMAR C.K.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023.
246 ADDL.R 246-MUBARAK A.M.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
247 ADDL.R 247-KRISHNAKUMAR V.S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
248 ADDL.R 248-JITHIN J.P.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
249 ADDL. R 249-SHIBU K.SHIN,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
250 ADDL. R 250- RAJESH C.S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
251 ADDL.R 251-RAJEEV K.S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
252 ADDL. R 252-SHIBU S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
253 ADDL.R 253-HARIS M.H.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
WA2248/2018 & con.cases
-: 65:-
254 ADDL. R254-K.N.SUNIL KUMAR,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
255 ADDL.R 255-S.R.SAJITH,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023.
256 ADDL.R 256-R.V.RAJESH,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
257 ADDL.R 257-B.MANOJKUMAR,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
258 ADDL.R 258-P.LALKUMAR,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
259 ADDL.R259-J.C.SHIJITH LAL,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
260 ADDL.R 260- R.RADHAKRISHNAN,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
261 ADDL.R261-SUMESH S.R.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
262 ADDL.R 262-GOPAKUMAR S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VIZHINJAM DEPOT, THIRUVANANTHAPURAM, PIN-695521
263 ADDL.R 263-BIJI RAMAPURAM S.O.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
264 ADDL.R264-SUNILKUMAR S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
265 ADDL.R265-SUNIL STELLAS S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
WA2248/2018 & con.cases
-: 66:-
266 ADDL.R 266-BAIJU S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
267 ADDL.R 267-K.PRASANNAKUMAR,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
268 ADDL.R 268-SUJA E.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
269 ADDL.R 269-S.MANOJ,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
270 ADDL.R270-N.S.BAIJU,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
271 ADDL. R 271-R.D.PRASANTHAN,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
272 ADDL.R272-PRABHAKARAN NAIR N.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
273 ADDL.R 273-JAYAKUMAR S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
274 ADDL.R 274-K.P.AJITHA,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
275 ADDL.R 275-BIJUKUMAR M.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
276 ADDL.R 276--SUDHEESH KUMAR C.K.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
277 ADDL.R 277-RATHEESHKUMAR S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
WA2248/2018 & con.cases
-: 67:-
278 ADDL.R 278-JUSTINE JOSE A.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
279 ADDL.R 279-PADMAKUMAR B.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
280 ADDL.R 280- ARUN V.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
281 ADDL.R 281-P.SASI,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
PAPPANAMCODE DEPOT, THIRUVANANTHAPURAM, PIN-695018.
282 ADDL. R282-RADHAKRISHNAN B.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
NEYYATTINKARA DEPOT, THIRUVANANTHAPURAM, PIN-
695121.
283 ADDL.R 283-ABHILASH S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
ARYANAD DEPOT, THIRUVANANTHAPURAM, PIN-695542
284 ADDL.R 284-SURESHKUMAR R.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
MOOLAMATTOM DEPOT, IDUKKI, PIN-685589.
(ADDL. R-239 TO ADDL.R-284 ARE IMPLEADED AS PER
ORDER DATED 7/1/19 IN IA 1/2019)
285 ADDL.R 285-ANIL KUMAR G.R.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
286 ADDL.R286 RATHEESH KUMAR B.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
287 ADDL.R 287-SHIBU KUMAR N.S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
288 ADDL.R 288-RATHEESH S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
WA2248/2018 & con.cases
-: 68:-
289 ADDL.R 289-ROY Y.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023. .
290 ADDL.R 290-VINODKUMAR S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
291 ADDL.R 291- BINU A.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
292 ADDL.R 292-ANILKUMAR S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
293 ADDL.R 293- VISWANATHAN B.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
294 ADDL.R 294-SAJIKUMAR S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
295 ADDL.R 295- LIYON L.A.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
296 ADDL.R 296-BAIJU S.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA DEPOT, THIRUVANANTHAPURAM, PIN-695505.
297 ADDL.R 297-ANILKUMAR V.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
KATTAKKADA DEPOT, THIRUVANANTHAPURAM, PIN-695572
298 ADDL.R 298-RAJMOHANLAL R.,
CONDUCTOR, KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CITY DEPOT, THIRUVANANTHAPURAM,
PIN-695023.
(ADDL.R-285 TO ADDL.R-298 ARE IMPLEADED AS PER
ORDER DATED 7/1/19 IN IA 2/2019).
299 ADDL.299 FYSAL BABU.P
PARAKKANNI HOUSE, KULUIKKALLUR, PALAKKAD-679307.
WA2248/2018 & con.cases
-: 69:-
300 ADDL.R300 C.K ABDUL RAZAK
CHELOTHIL HOUSE, KARAKURUSSI PO, PALAKKAD-678595.
301 ADDL.R301 C RAGESH
CHERANGOTTIL, KALLUVAZHI PO, PALAKKAD-679514.
302 ADDL.R302 SHYLESH
NETTATHODY HOUSE, KALLUVAZHI PO, THIRUVAZHIYODE
(VIA), PALAKKAD DISTRICT-679514.
303 ADDL.R303 K K RAJENDRAN
S/O KUTTAGUPTHAN, KUNNIYARATH HOUSE, KARAKURISSY
PO, PALAKKAD.
304 ADDL.R304 SUBHASH C P
CHALIYAMPARAMBIL, KUMARAMPUTHUR, PALAKKAD-678583.
305 ADDL.R305 MANIKANDAN
CHELAKUNNUMEL, POOKKOOTTUKAVU, AMBALAPARA,
KADAMPUR, PALAKKAD-679515.
306 ADDL.R306 C RADHAKRISHNAN
CHUNDAKUZHYIL, KULIKKILIYAD, KOTTAPPURAM PO,
PALAKKAD-679513.
307 ADDL.R307 SANTHOSH BABU
PONTHIYALLI 218, KARAKURISSI, PALAKKAD-678595.
308 ADDL.R308 GIREESHBABU
279, MANAGATTIL, KANHIRAPUZHA GRAMA PANCHAYAT,
MANNARKKAD.
309 ADDL.R309 SURESH K R
KOORIKUNNATHU HOUSE, EYYAMBALAM, PO POTTASERV,
PALAKKAD-678598.
310 ADDL.R310 SANTHOSH KUMAR U
UKKILIYANMARE HOUSE, KALLAMKULAM, POTTASSERY PO,
PALAKKAD-678598.
311 ADDL.R311 RAVIKUMAR B
BALANKALLINGAL, AMBAMKADAVU, POONCHOLA PO,
POTTASERY-1, PALAKKAD-678598.
312 ADDL.R312 RENI PG
PUTHAN VEEDU, KALLAMKULAM, POTTASSERY PO, PALAKKAD-
678598.
WA2248/2018 & con.cases
-: 70:-
313 ADDL.R313 ABDUL RASHEED M
MANNARTHOUDY, VAZHEMBURAM, KARAKURISSI, PALAKKAD,
PIN-678595.
(ADDL.R299 TO ADDL.R313 ARE IMPLEADED AS PER ORDER
DATED 15/01/2019IN IA.NO.03/2019)
314 ADDL.R314 D.SELVARAJ,
CONDUCTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA DEPOT, THIRUVANANTHAPURAM, PIN-695502.
(ADD.R314 IS IMPLEADED AS PER ORDER DATED 21.1.2019
IN I.A.NO.4/2019)
R1 & R2 BY ADVS.E.K.NANDAKUMAR (SR.)
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
SMT.PARVATHY KOTTOL
R3 BY ADV.SRI.P.C.SASIDHARAN
R5 TO R83, R97 TO R177, R213 TO R221, R237 TO R298
AND R314 BY ADV.SRI.K.P.RAJEEVAN
R84 TO R96 AND R222 TO R231 BY ADV.SRI.B.S.SWATHY
KUMAR
R232 TO R236 BY ADV.SRI.N.UNNIKRISHNAN
R178 TO R211 BY ADV.SRI.P.DEEPAK
R222 BY ADV.SRI.SAJEEV KUMAR K. GOPAL
R299 TO R313 BY ADV.SRI.K.V.GOPINATHAN NAIR
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.01.2019, ALONG
WITH WA.2248/2018, WA.2273/2018 & WA.2283/2018, THE COURT ON
04.02.2019 DELIVERED THE FOLLOWING:
WA2248/2018 & con.cases
-: 71:-
"CR"
========================
W.A.Nos.2248, 2273, 2283 & 2289 of 2018
========================
Judgment
Chitambaresh, J.
1.We extract below the interim order dated 21.12.2018 passed in succession of the interim orders dated 3.12.2018, 6.12.2018 and 18.12.2018 in this bunch of writ appeals which is self explanatory.
Interim order "i. It is a fact conceded that about 3808 candidates had been advised by the Kerala Public Service Commission (PSC) for appointment in the Kerala State Road Transport Corporation (KSRTC). The same was done well during the currency of the ranked list dated 9.5.2013 published by the PSC for the post of Reserved Conductor and the list expired later only on 31.12.2016. The PSC advisees could not have been kept waiting on tenterhooks for long by allowing the so called 'empanelled conductors' to occupy the vacant posts. The empanelled conductors are purely temporary hands appointed on ad-hoc basis through Employment Exchange earlier for a limited period of 180 days only. The employer KSRTC merrily allowed those temporary hands to continue even after the expiry of the WA2248/2018 & con.cases -: 72:- stipulated period in blatant violation of the Service Rules governing them. A reference to Rule 9(a)(i) of Part II of the Kerala State & Subordinate Services Rules, 1959 (KS and SSR) and the provisos therein is apposite {See Radha v. District Medical Officer [2002 (2) KLT 711(FB)]}. No other State Corporation permits the candidates sponsored by the Employment Exchange to overstay beyond the period of 180 days keeping the PSC advisees waiting for appointment to the post.
ii.The recruitment to the posts in KSRTC is entrusted to the PSC by virtue of the Kerala Public Service Commission (Consultation by Kerala State Road Transport Corporation) Rules, 1969. There cannot be an alternate stream for recruitment by permitting the candidates sponsored by the Employment Exchange to overstay and regularising the employment. Bilateral agreements entered into by the KSRTC and the Trade Unions to regularise the appointment of such candidates fall foul of the Constitutional provisions. It is now reported that the services of all the empanelled conductors (totalling to about 4071 in number) whose services have not been regularised are dispensed with. This is after excluding those who are regularised as per the Government Order dated 21.11.2013 for having completed 10 years with a minimum of 120 duties in an year. It is further submitted that KSRTC had directed the PSC advisees (totalling to about 4051 in number) to report in their Head Office yesterday to receive the order of posting. The action of the KSRTC to give posting to the PSC advisees after relieving the candidates sponsored by the Employment Exchange though done hesitatingly is proper.
iii. The empanelled conductors urge that there may still be permanent vacancies after appointing the PSC advisees who turn up today or after receiving the written intimation sent by WA2248/2018 & con.cases -: 73:- KSRTC. It was also stated at the Bar that about 800 permanent employees of the KSRTC are enjoying long vacation - probably Leave Without Allowance - which is abominable. It is up to the KSRTC to take immediate steps to notify the vacant posts and have the recruitment done by PSC to whom the task has been entrusted as per law. How to tide over the situation to operate the bus services till the recruitment through PSC is completed is the next question to be adverted to by the KSRTC in the circumstances. The KSRTC may either accept the candidates sponsored by the Employment Exchange anew or permit the requisite number of empanelled conductors to serve on ad-hoc basis till such time if law permits. The empanelled conductors and their Unions who have filed applications for impleading were also heard and they are impleaded as additional respondents in the appeals."
The Apex Court in SLP(Civil) No.410/2019 did not interfere with the interim order dated 6.12.2018 directing the KSRTC to dispense with the services of empanelled conductors to accommodate the PSC advisees.
Statutory provisions
2.The legislature of a State may provide for the exercise of additional functions by the PSC as respects the services of any body corporate constituted by law under Article 321 of the Constitution of India. The Kerala Public Service Commission (Additional Functions as Respects the Kerala State Road Transport WA2248/2018 & con.cases -: 74:- Corporation) Act, 1970 was enacted in exercise of that power. The KSRTC may consult the PSC on all matters relating to the methods of recruitment of its officers and servants including Conductor Grade II(Reserved Conductor). The matter shall be referred to the Government only if there is any difference of opinion between the PSC and KSRTC as per Section 3 of the aforesaid Act. The Kerala Public Service Commission (Consultation by Kerala State Road Transport Corporation) Rules, 1969 also operate as regards the manner and method of consultation. The ranked list has accordingly been published by the PSC for the post of Conductor Grade II from which advice was made to fill up the notified vacancies in KSRTC.
3.True it is that the KSRTC may appoint a person otherwise than in accordance with the above Rules temporarily to fill up a vacancy in a post immediately owing to an emergency under Rule 9(a)(i) of Part II of KS and SSR. However one of the provisos therein stipulates that a person so appointed to a post (other than teaching post and another) shall not be allowed to continue in such post for a period exceeding 180 days. Rule 9(2) of Part II of KS and SSR mandates that such a person shall not be allowed to WA2248/2018 & con.cases -: 75:- continue in service in preference to a candidate advised by the PSC. One of the provisos to Rule 9(3) of Part II of KS and SSR is categoric that a person discharged from service after the admissible period shall not be re-appointed to the same post. The appointing authority can do so only when fresh candidates are not available for appointment through Employment Exchange which shall be made with the concurrence of the PSC. Rule 9(3)(iii) of Part II of KS and SSR is specific that a person appointed under this clause shall be replaced as soon as possible by an approved candidate qualified to hold the post under the Rules.
4.It is worth quoting Rule 9(3)(iv) of Part II of KS and SSR since the persons appointed through the Employment Exchange stake a preferential claim to future appointment:
"(iv) A person appointed under clause (i) or (ii) shall not be regarded as a probationer in such service, class or category or be entitled by reason only of such appointment to any preferential claim to future appointment to such service, class or category."
Neither can the empanelled conductors be regarded as probationers in the service of the KSRTC nor are they entitled to any preferential claim to future appointment in the same cadre. WA2248/2018 & con.cases -: 76:- The mere fact that some of the orders of appointment do not specify the period as 180 days or specify as daily wages is immaterial when the persons have been sponsored by the Employment Exchange only. Nor can the appointment be termed as falling under Rule 9A of Part II of KS and SSR in the absence of any express agreement between the KSRTC and the persons sponsored by the Employment Exchange.
Precedents
5.(i) V. Sreenivasa Reddy and others v. Govt. of A.P. and others [1995 Supp.(1) SCC 572]:
"The temporary appointees cannot be put on a higher pedestal over the PSC candidates who stood the test of merit and became successful and secured ranking according to the merit in the approved list of the candidates prepared by the PSC."
(ii) K.P.S.C. Reserve Conductors Rank Holders Assn. & Ors. v. State [1996(2) KLT 306(DB)]:
"So, there are persons chosen by the Public Service Commission for being recruited to the post of conductor on regular basis. When such candidates are available, the provisional employees and the empanelled conductors have to vacate their posts for giving room to accommodate regular hands."
(iii) Excise Superintendent, Malkapatnam, Krishna District, A.P. v. WA2248/2018 & con.cases -: 77:- K.B.N.Visweshwara Rao and others [(1996) 6 SCC 216]:
"Better view appears to be that it should be mandatory for the requisitioning authority/establishment to intimate the employment exchange, and the employment exchange should sponsor the names of the candidates to the requisitioning departments for selection strictly according to seniority and reservation, as per requisition."
(iv) State of Kerala and others v. Jyothi S.S. and others [ILR 2002(2) Kerala 341]:
"We may remind the constitutional obligation of the State Government to fill up substantive posts on a regular basis rather than allowing the provisional hands to continue for years to come. We find provisional hands are continuing for number of years....... We remind the Government that any order of absorption and regularisation of a provisional employee appointed not in accordance with the rules would result in denial of equal opportunity in the matter of employment to other eligible candidates for public employment."
(v) Radha v. District Medical Officer [2002(2) KLT 711(FB)]:
"The cumulative effect of the main part of R.9(a)(i) along with second, fifth and ninth provisos thereto, according to us, is that no temporary employee appointed under R.9(a)(i) can be allowed to continue as such beyond the period specified in the second and fifth provisos that they must be discharged from service on the expiry of the period for which they are appointed. This is a mandate of the Rule. The only exception is the non-availability of fresh candidates for appointment through Employment Exchange in which case re-appointment WA2248/2018 & con.cases -: 78:- of such temporary employees can be made with the prior concurrence of the Public Service Commission. If this is the scheme of the provisions of R.9(a)(i) of Part II of the Rules there is no difficulty in understanding the scope of the provisions of R.9(a)(iii) of the Rules."
Factual matrix
6.A specific query was put to the KSRTC by interim order dated 7.1.2019 as to how many substantive vacancies still exist in the post of Conductor Grade II and whether steps are being taken to notify the same. It is distressing to note that a very evasive reply has been furnished by the KSRTC by means of an affidavit dated 15.1.2019 of its Deputy Law Officer which reads as follows:
"It is submitted that steps are being taken by the Respondent Corporation to collect the details of the Conductors who are on leave or have sought extension of the same due to maternity leave or other reasons. Once the Conductors on leave return for duty, the actual number of substantive vacancies can be determined. With regard to reporting of the substantive vacancies to the PSC, the same depends on the requirement of conductors since there is a proposal to ply buses without conductors. Further, the Respondent Corporation is in the process of restructuring by reducing manpower as recommended by Susheel Khanna report. Hence, the number of substantive vacancies can be determined only after the said exercise is carried out."
Any substantive vacancies in the post of Conductor Grade II after WA2248/2018 & con.cases -: 79:- its ascertainment within a time frame can only be filled up through the PSC or by persons sponsored by the Employment Exchange. The same shall however be strictly in accordance with the provisions of KS and SSR for the period permitted and that too temporarily till the exercise by the PSC is complete. The preparation of the ranked list by the PSC is an on-going process started on receipt of intimation of substantive vacancies from the KSRTC in the post of Conductor Grade II.
Arguments
7.The provisional appointees (empanelled conductors) urge that they have been permitted to work for long and that their services should be regularised relying on State of Karnataka v. Umadevi(3) [(2006) 4 SCC 1]. Such a contention cannot be countenanced when their appointment is for a specified period and they were sponsored by the Employment Exchange. Their service is strictly governed by the provisions of KS and SSR and the appointment cannot be said to be irregular for it to be regularised applying Umadevi's case. The empanelled conductors also rely on a bipartite settlement alleged to have been entered into between the KSRTC and the various trade unions. The bipartite settlement WA2248/2018 & con.cases -: 80:- is only to the effect that the Government would be moved for regularisation of the services of the empanelled conductors and nothing more. Such clauses in the settlements cannot be given effect to when they are against the explicit provisions of KS and SSR and deny public employment for the eligible.
8.It is pointed out that the empanelled employees were not even paid the minimum wages during their tenure of service and that it amounts to forced labour by the employer-KSRTC. Nobody compelled them to work for the alleged inadequate wages and this proceeding is certainly not the apt one for ventilation of their grievances against the KSRTC. The empanelled conductors added that the termination of their services without complying with the Industrial Disputes Act, 1947 amounts to unfair labour practice. It is for them to move the Industrial and Labour Courts for alleged violation of the statutory provisions in that regard and the writ court is certainly not the proper forum.
Conclusion
9.We have adverted to the rights and privileges claimed by the empanelled conductors only to vindicate the stand of the PSC WA2248/2018 & con.cases -: 81:- advisees that they are placed on a higher pedestal entitled to be appointed. The KSRTC has been giving a false hope to the empanelled conductors appointed provisionally by allowing them to cling on much to the prejudice of the PSC advisees. The appellants who are PSC advisees would not have been appointed by the KSRTC after relieving the empanelled conductors but for the interim orders aforestated. The decision in K.P.S.C.Reserve Conductors Rank Holders Assn.'s case (supra) is binding on the KSRTC and any deviation therefrom is impermissible. The impugned judgment dismissing the writ petitions filed by the PSC advisees on the ground that substantive vacancies have not been established in the post is set aside.
The writ appeals are allowed. No costs.
Sd/-
V. CHITAMBARESH, JUDGE Sd/-
R. NARAYANA PISHARADI, JUDGE Sha/290119 WA2248/2018 & con.cases -: 82:- APPENDIX IN W.A.NO.2248/2018 RESPONDENTS' ANNEXURES:
ANNEXURE A1 - TRUE COPY OF THE LIST OF EMPANELLED CONDUCTORS AS ON 07.12.2018.
ANNEXURE-R2(A) - TRUE COPY OF MEMORANDUM DATED 16.12.2018 ISSUED BY ADOOR DEPOT OF THE RESPONDENT CORPORATION.
ANNEXURE-R2(B) - TRUE COPY OF APPOINTMENT ORDER DATED 14.12.2018 ISSUED BY THE RESPONDENT CORPORATION TO MR.SUMESH V.G.(SL.NO.5).
ANNEXURE-I TO I.A.NO.4/2019 - TRUE COPY OF THE MEMORANDUM OF WP(C).NO.34329/2016 BEFORE THIS COURT.
ANNEXURE-R4(A) TO I.A.NO.10/2019 - TRUE COPY OF THE ORDER DATED 18-01-2019 IN SPECIAL LEAVE PETITION (CIVIL) NO.410/2019 OF THE HON'BLE SUPREME COURT. WA2248/2018 & con.cases -: 83:- APPENDIX IN W.A.NO.2283/2018 RESPONDENTS' ANNEXURES:
ANNEXURE A1 TRUE COPY OF THE LIST OF EMPANELLED CONDUCTORS AS ON 07.12.2018.
ANNEXURES TO I.A.NO.2/2018:
ANNAEXURE-R1(A)-TRUE COPY OF MEMORANDUM DATED 16.12.2018 ISSUED BY ADOOR DEPOT OF THE RESPONDENT CORPORATION.
ANNEXURE R1(B) -TRUE COPY OF APPOINTMENT ORDER DATED 14.12.2018 ISSUED BY THE RESPONDENT CORPORATION TO MR.SUMESH V.G.(SL.NO.5) WA2248/2018 & con.cases -: 84:- APPENDIX IN W.A.NO.2289/2018 RESPONDENTS' ANNEXURES:
ANNEXURE A1- TRUE COPY OF THE LIST OF EMPANELLED CONDUCTORS AS ON 07.12.2018.
ANNEXURES TO I.A.NO.1/2018:
ANNEXURE R5A- A TRUE COPY OF MEMORANDUM NO.PL12/000133/07 DATED 31.1.2008 ISSUED TO THE 67TH PETITIONER.
ANNEXURE R5B- A TRUE COPY OF JUDGMENT DATED 9.4.2015 IN WP(C)NO.11834 OF 2015 OF THIS COURT.
ANNEXURE R5C- A TRUE COPY OF INTERIM ORDER DATED 7.4.2016 IN WP(C)NO.13990 OF 2016.
ANNEXURE R5D- A TRUE COPY OF JUDGMENT DATED 9.2.2017 IN WP(C)NO.13990 OF 2016.
ANNEXURES TO I.A.NO.10/2018:
ANNEXURE-R5(A)-TRUE COPY OF THE POSTING ORDER OF THE PETITIONER ISSUED BY THE ASSISTANT TRANSPORT OFFICER, KATTAPPANA.
ANNEXURE-R5(B)-TRUE COPY OF THE DUTY PASS ISSUED BY THE KERALA STATE ROAD TRANSPORT CORPORATION.
ANNAEXURES TO I.A.NO.12/2018:
ANNEXURE-R1(A)-TRUE COPY OF MEMORANDUM DATED 16.12.2018 ISSUED BY ADOOR DEPOT OF THE RESPONDENT CORPORATION.
ANNEXURE-R1(B)-TRUE COPY OF APPOINTMENT ORDER DATED 14.12.2018 ISSUED BY THE RESPONDENT CORPORATION TO MR. SUMESH V.G.(SL.NO.5)